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Union of India - Section

Section 10 in The Foreign Contribution (Regulation) Rules, 1976

10. Please indicate the particulars of the foreign source or the sources from which the foreign contribution is proposed to be received -

(a)If an individual, his personal particulars including name, present address, permanent address, nationality, profession;
(b)If an organisation / institution / association / trust / trade union etc., full particulars thereof, including -
(i)Full name and complete address.
(ii)Address of the Head office / principal office.
(iii)Particulars of Chief Functionary and important office bearers.
(c)Please indicate whether the foreign source is a Government of a foreign country or agency thereof.
[10-A. Whether a recommendation certificate from the competent authority is attached(Yes/No)]*