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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Foreign Contribution (Regulation) Rules, 1976

(b)If an organisation / institution / association / trust / trade union etc., full particulars thereof, including -
(i)Full name and complete address.
(ii)Address of the Head office / principal office.
(iii)Particulars of Chief Functionary and important office bearers.