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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 49(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(2)The number of operating days shall be as follows:
Operating Days Plant Load Factor (%)
150 days (crushing) + 60 days (off-season) = 210days operating days 53%