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State of Jammu-Kashmir - Section

Section 49 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

49. Plant Load Factor.

(1)For the purpose of determining fixed charge, the plant load factor for nonfossil fuel based cogeneration projects shall be computed on the basis of plant availability for number of operating days considering operations during crushing season and off-season as specified under clause (2) below and load factor of 92%.
(2)The number of operating days shall be as follows:
Operating Days Plant Load Factor (%)
150 days (crushing) + 60 days (off-season) = 210days operating days 53%