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State of Odisha - Section

Section 26 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

26. Use of shunt capacitors.

- Power supply shall not be given to any applicant at low voltage and for utilising in Induction motors of capacity of 3 H.P. and above and/or welding transformers of capacity 1 (one) KVA and above, unless shunt capacitors of appropriate rating are installed by the consumer across the terminals of his motor(s) and/or welding transformers to achieve average monthly power factor as specified in Clause 25 (a).Chapter-V