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State of Rajasthan - Section

Section 66 in Rajasthan Factories Rules, 1951

66. Washing facilities. — (1) [x x x]

[Sub-rule (1). deleted by No. 1. dated 24.3.1979.]
(2)There shall be provided and maintained in every factory for the use of employed persons adequate and suitable facilities for washing which shall include soap and nail brushes or other suitable means of cleaning and the facilities shall be conveniently accessible and shall be kept in a clean and orderly condition.
(3)Without prejudice to the generality of the foregoing provisions the washing facilities shall include—
(a)a trough with taps or jets at intervals of not less than [60 cms.] [Substituted by No. 1, dated 24.3.1979]], or
(b)wash-basins with taps attached thereto, or
(c)taps on stand-pipes, or
(d)showers controlled by taps, or
(e)circular troughs of the fountain type, provided that the Inspector may, having regard to the needs and habits of the workers, fix the proportion in which the afore-mentioned types of facilities shall be installed.
(4)
(a)Every trough and basin shall have a smooth, impervious surface and shall be fitted with a waste-pipe and plug.
(b)The floor or ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipe and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.
(5)For person whose work involves contact with any injurious or noxious substance there shall be at least one tap for every fifteen persons: and for persons whose work does to involve such contact the number of taps shall be as follows:—
No. of workers No. of taps
up to 20 1
21 to 35 2
36 to 50 3
51 to 150 4
151 to 200 5
Exceeding 200 but not exceeding 500 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 11 plus one tap for every 100
(6)If female workers are employed, separate washing facilities shall be provided and so enclosed or screened that the interiors are not visible from any place where persons of the other sex work or pass. The entrance to such facilities shall bear conspicuous notice in the language understood by the majority of the workers "For Women Only" and shall also be indicated pictorially.
(7)The water supply to the washing facilities shall be capable of yielding at least 30 litres] a day for each person employed in the factory and shall be from a source approved in writing by the Health Officer: Provided that where the Chief Inspector is satisfied that such an yield is not practicable he may by certificate in writing permit the supply of a smaller quantity not being less than [5 litres] [Substituted by No. 1, dated 24.3.1979.] per day for every person employed in the factory.