Section 66(5) in Rajasthan Factories Rules, 1951

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State of Rajasthan - Subsection

Section 66(5) in Rajasthan Factories Rules, 1951

(5)For person whose work involves contact with any injurious or noxious substance there shall be at least one tap for every fifteen persons: and for persons whose work does to involve such contact the number of taps shall be as follows:

No. of workers	No. of taps
up to 20	1
21 to 35	2
36 to 50	3
51 to 150	4
151 to 200	5
Exceeding 200 but not exceeding 500	5 plus one tap for every 50 or fraction of 50.
Exceeding 500	11 plus one tap for every 100

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State of Rajasthan - Subsection

Section 66(5) in Rajasthan Factories Rules, 1951