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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(c)The orderly officer shall not precede the VIP during the inspection except in the case of the President of India. They shall, on such occasion, do the slow march during the inspection.