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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(2)These Bye-laws will be applicable in the area covered by the administrative jurisdiction of the Municipal Corporation of (Name of the city......................) in Chhattisgarh;