Himachal Pradesh High Court
Namesh Kumar vs . Hpu & Ors. on 1 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
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CWP No. 4665/20221.9.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Surender Verma, Advocate, for respondent No.1.
CMP No. 12046/2022 Having gone through the contents of the application, we permit the petitioner/applicant to effect service on respondent No.2 by way of dasti summons as also through the process serving agency, returnable for 16.9.2022, on steps being taken during the course of the day.
Application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.9.2022 (pankaj) ::: Downloaded on - 02/09/2022 20:04:13 :::CIS