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State of Rajasthan - Section

Section 8 in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

8. Suspension or withdrawal of affiliation.

- If at any time during the currency of the period of affiliation it is found that affiliation was obtained by an institution by fraud or false representation or the institution is not faithfully fulfilling the conditions of affiliation as laid down in these regulations, the Board may after such enquiry as it may deem proper and after giving the institution concerned an opportunity of making such representation as it may deem proper, suspend or withdraw the affiliation.Appendix I[See Regulation 3(1)]Form of application for affiliationTo,The Registrar,Rajasthan Board of Homoeopathic Medicine,JaipurSubject:-Application for grant of recognition for the purposes of affiliation.Sir,We beg to apply for recognition for the purpose of affiliation for the ..................... (name of the course of study). We are already affiliated to the Board for............. (name of the course of study).