Section 30 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959
30. Notice and register of periods of work.
(1)Every employer shall exhibit in his beedi industrial premises a notice in Form No.V specifying clearly the daily hours of work, intervals for rest and weekly holiday allowed to the employees or each class of employees.(2)Every employer shall maintain a register showing the hours of work including overtime in Form No. VI.
