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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(1)Every employer shall exhibit in his beedi industrial premises a notice in Form No.V specifying clearly the daily hours of work, intervals for rest and weekly holiday allowed to the employees or each class of employees.