Himachal Pradesh High Court
The State Of H.P. & Ors. vs . Ramesh Chand And on 20 October, 2022
Bench: Sabina, Sushil Kukreja
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The State of H.P. & Ors. vs. Ramesh Chand and connected matter.
LPA No.93 of 2013 a/w LPA No.116 of 2013 20.10.2022 Present: Mr. Raju Ram Rahi, Deputy Advocate General, for the appellants/State.
Mr. S anjay Jaswal, Advocate, for the respondent, in both the appeals.
Learned Deputy Advocate General has placed reliance on the decision of Hon'ble Apex Court in Civil Appeal No.7752 of 2021, decided on 16.12.2021, titled The Secretary to Govt.
Department of Education (Primary) & Ors. vs. Bheemesh alias Bheemappa.
Learned counsel for the respondent requests for an adjournment to enable him to go through the said decision.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:05:26 :::CIS