62. Prohibition of transport within Streets, Public places and other specified areas
.-(1) No person shall transport or cause to be transported any explosives on any road within the limits of a municipality or cantonment where such a road is specifically prohibited for plying vehicles carrying explosives.(2)Nothing in sub-rule (1) shall apply to-(a)any explosive of Class 7 (Fireworks), or safety fuse; or(b)other explosives not exceeding five kilograms in weight.
