Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(2) in The Explosives Rules, 2008 (2)Nothing in sub-rule (1) shall apply to-(a)any explosive of Class 7 (Fireworks), or safety fuse; or(b)other explosives not exceeding five kilograms in weight.
