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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in Plant Quarantine (Regulation of Import into India) Order, 2003

(3)Every application for certification of PEQ facilities shall be submitted to the Inspection Authority in Form PQ 18. The Inspection Authority if satisfied after necessary inspection and verification of facilities shall issue a certificate in Form PQ 19.