[Cites 0, Cited by 0]
[Section 91]
[Entire Act]
State of Chattisgarh - Subsection
Section 91(1) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
| Serial number | House number (if any) | Name of Voter | Name of father/ Husband | Male/ Female | Age |
| (1) | (2) | (3) | (4) | (5) | (6) |