Section 34 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
34. Emergency.
- An employer shall ensure at a construction site of building or other construction work that in case more than five hundred building workers are employed at such construction site emergency action plan to handle emergencies like-(a)fire and explosion,(b)collapse or lifting appliances and transport equipment,(c)collapse of building, sheds or structures etc.,(d)gas leakage or spilage of dangerous goods or chemicals,(e)drowning of building workers, sinking of vessels; and(f)landslides getting building worker burried, floods, storms and other natural calamities, is prepared and submitted for the approval of the Chief Inspector.
