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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(f) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(f)landslides getting building worker burried, floods, storms and other natural calamities, is prepared and submitted for the approval of the Chief Inspector.