Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(iv) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(iv)[] [Renumbered '(iii)' by Notification No. SEBI/LAD-NRO/GN/2021/09, dated 16.3.2021 (w.e.f. 01.09.2014).] a graduate in any discipline with an experience of at least five years in activities relating to financial products or markets or securities or fund or asset or portfolio management.