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Securities And Exchange Board Of India - Section

Section 7 in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

7. Qualification and certification requirement.

(1)An individual registered as research analyst under these regulations, individuals employed as research analyst and partners of a research analyst, if any, engaged in preparation and/or publication of research report or research analysis shall have the following minimum qualifications, at all times:
(i)A professional qualification or post-graduate degree or post graduate diploma in finance, accountancy, business management, commerce, economics, capital market, financial services or markets provided by:
(a)a university which is recognized by University Grants Commission or by any other commission/council/board/body established under an Act of Parliament in India for the purpose; or
(b)an institute/association affiliated with such university; or
(c)an institute/ association/university established by the central government or state government; or
(d)autonomous institute falling under administrative control of Government of India; or
(ii)professional qualification or post-graduate degree or post graduate diploma which is accredited by All Indian Council for Technical Education, National Assessment and Accreditation Council or National Board of Accreditation or any other council/board/body set up under an Act of Parliament in India for the purpose; or
(iii)[ a professional qualification by completing a Post Graduate Program in the Securities Market (Research Analysis) from NISM of a duration not less than one year; or] [Inserted by Notification No. SEBI/LAD-NRO/GN/2021/09, dated 16.3.2021 (w.e.f. 01.09.2014).]
(iv)[] [Renumbered '(iii)' by Notification No. SEBI/LAD-NRO/GN/2021/09, dated 16.3.2021 (w.e.f. 01.09.2014).] a graduate in any discipline with an experience of at least five years in activities relating to financial products or markets or securities or fund or asset or portfolio management.
(2)An individual registered as research analyst under these regulations, individuals employed as research analyst and partners of a research analyst, if any, shall have, at all times, a NISM certification for research analysts as specified by the Board or other certification recognized by the Board from time to time:Provided that research analyst or research entity already engaged in issuance of research report or research analysis seeking registration under these regulations shall ensure that it or the individuals employed by it as research analyst and/or its partners obtain such certification within two years from the date of commencement of these regulations:Provided further that fresh certification must be obtained before expiry of the validity of the existing certification to ensure continuity in compliance with certification requirements.