Aneesh Kumar M.M vs State Of Kerala on 18 July, 2025

[Cites 17, Cited by 0]

Kerala High Court

Aneesh Kumar M.M vs State Of Kerala on 18 July, 2025

These three batches of original petitions arise from different orders of the Tribunal, along with a writ appeal from a judgment of a Single Bench of this Court. The common issue in all these cases pertains to the recurring controversy surrounding the acceptance of qualifications, particularly those which presuppose the acquisition of a lower qualification prescribed for a post. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

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2. The dispute gains prominence due to the fact that, in Kerala, recruitment continues to be governed by Special Rules or executive orders framed five to six decades ago, while university and college courses have significantly evolved over time to meet the demands of the modern job market. Although the Government is aware of this issue, no steps have been taken either to update the prescribed qualifications or to modify the general rules under the Kerala State and Subordinate Services Rules, 1958 (KS&SSR) in a manner consistent with present-day educational and employment trends. Another reason for this issue is that the Government departments can identify the higher qualifications that presuppose the lower ones, even before issuing the requisition. However, the Government departments initiating such recruitment seldom undertake this exercise. Consequently, litigations have flooded the Courts, creating a state of administrative uncertainty, with the future of many candidates left hanging in the balance.

3. We have chosen to mention this prelude to highlight the complexity of the issue, reflected by the plethora of precedents cited O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:256:- 2025:KER:53298 before us. These precedents point to a lack of clarity in the interpretation and application of qualifications prescribed under decades-old rules. If the Government continues in its inaction, such litigation is bound to increase, adversely affecting public administration, which is already in dire need of qualified personnel.

4. The Kerala State and Subordinate Services Rules, 1958, were enacted under Article 309 of the Constitution of India and provide the general framework governing public service and conditions of service in the State. Rule 10 of Part II of KS&SSR is related to qualification. Rule 10(a)(ii) therein states as follows:

(ii) Notwithstanding anything contained in these rules or in the Special Rules, the qualifications recognised by executive orders or standing orders of Government as equivalent to a qualification specified for a post, in the Special Rules or found acceptable by the Commission as per rule 13 (b) (i) of the said rules in cases where acceptance of equivalent qualifications is provided for in the rules and such of those qualifications which pre-suppose the acquisition of the lower qualification prescribed for the post, shall also be sufficient for the post.

5. The above rule contemplates three aspects of qualifications:

i) Qualifications recognised by executive or standing orders of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:257:- 2025:KER:53298 the Government as equivalent for a post;

ii) Qualifications found acceptable by the Public Service Commission (PSC) in accordance with Rule 13(b)(i) of the KS&SSR in cases where acceptance of equivalent qualifications is provided for in the Special Rules; and

iii) Qualifications that presuppose the acquisition of the lower qualification prescribed for the post.

6. With regard to qualification under clause (i), it is well settled by a Full Bench decision of this Court in Suma A. v. Kerala Public Service Commission and Others [2011 (1) KHC 16] that only the Government has the authority to declare a qualification as equivalent. The PSC does not have this power.

7. However, the present dispute revolves around clause (iii)--

qualifications that presuppose the acquisition of a lower qualification.

Upon examining the above Rule, we find that it does not expressly state that only the Government has the authority to determine whether a higher qualification can be treated as presupposing a lower O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:258:- 2025:KER:53298 one. In such cases, the PSC, as the recruiting authority, must also be considered competent to be satisfied as to whether the higher qualification implicitly presupposes the acquisition of the lower qualification. At the same time, the employer has an undeniable right to assess the suitability and sufficiency of the qualifications of the aspirants to public employment. This also leads to a further complication: if the Government later decides that a particular higher qualification does not presuppose the lower prescribed qualification, what would be the effect on an ongoing recruitment process initiated by the PSC? Similarly, what would be the effect in case of a conflict of opinion between the Government and the PSC?

8. In light of these considerations, the following three issues arise for general determination before examining the facts of each batch of cases:

i. Who are the competent authorities under Rule 10(a)(ii) to decide and be satisfied with a qualification that presupposes the acquisition of the lower qualification prescribed for the post, and who is the final authority to make such a decision?

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:259:- 2025:KER:53298 ii. What are the criteria to determine whether a higher qualification presupposes the lower prescribed qualification?

iii. What is the effect of a decision by the Government or the PSC regarding such qualifications on an ongoing recruitment process?

9. These questions are crucial in delineating the scope of judicial review. The Courts and Tribunals often step into these controversies as though they are the primary decision-making authority. However, where a competent authority has taken a reasoned decision on the sufficiency of qualifications, the scope of judicial review is limited, particularly because Courts and Tribunals are not experts in evaluating academic qualifications. Judicial intervention is warranted only when such decisions are taken on extraneous considerations or suffer from manifest arbitrariness.

Point No.1: The authority to decide upon qualification, which presupposes a lower qualification.

10. The Kerala Public Service Act, 1968, is an enactment designed to regulate recruitment and conditions of service of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:260:- 2025:KER:53298 individuals appointed to public service and posts in connection with the affairs of the State of Kerala. The source of this legislative power is traceable to Article 309 of the Constitution of India. As the employer, the State Government has the authority to prescribe the conditions of service, including the qualifications required for recruitment. In exercise of this constitutional power, the State has framed the KS&SSR under Article 309 of the Constitution, which prescribes the general requirements for various posts. This legislative framework reflects the State's competence to assess and determine the sufficiency of qualifications for public service. Under Article 320 of the Constitution, the PSC is entrusted with the responsibility to conduct examinations and assist in the recruitment process for appointments to State services. Article 320 of the Constitution also mandates consultation between the State and the PSC on matters concerning methods of recruitment, principles for appointment, disciplinary control, and related service conditions. This constitutional requirement ensures coordination and mitigates potential conflicts between the State and the PSC. In practice, as mandated under the KS&SSR, the State Government, recognising the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:261:- 2025:KER:53298 diversity and evolution of educational qualifications, is empowered to declare certain qualifications as equivalent to those prescribed under the Special Rules. There may be cases where a candidate holds a degree or diploma that is not specified in the rules but subsumes or presupposes the acquisition of the lower qualification required for the post. This leads to the core issue: who has the authority to determine the sufficiency of such qualifications? While both the State and the PSC derive their respective powers from the Constitution, the Constitution entrusts the function of recruitment to the PSC.

Therefore, the PSC must be satisfied that a candidate's qualification meets the requirement, which includes cases where a higher qualification presupposes the lower one prescribed. This is reinforced by Rule 11(1) of the Kerala Public Service Commission Rules of Procedure, 1976, which expressly vests the PSC with the authority to assess the sufficiency of qualifications of the candidates. At the same time, the State Government, as the appointing authority and employer, retains a prerogative in determining the qualifications it requires for a post. Thus, we hold that both the Government and the PSC have the authority to determine the sufficiency of the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:262:- 2025:KER:53298 qualifications.

11. There is a possibility of a difference of opinion between the Government and the PSC regarding the satisfaction or sufficiency of qualifications. The scheme of the Constitution under Article 320 suggests that the State shall consult the PSC on the suitability of the candidates for public employment, indicating that such consultation is mandatory. However, the decision of the State, particularly on matters involving the equivalence or sufficiency of qualifications, must be recognised, as the power to prescribe and accept qualifications ultimately lies with the State. Thus, the decision of the State shall prevail over the views of the PSC.

Point No.2: What are the criteria to determine whether a higher qualification presupposes the lower prescribed qualification?

12. Rule 10(a)(ii) of the KS&SSR contemplates a situation where a candidate possesses a qualification that presupposes the acquisition of the lower qualification prescribed for a post. This provision is based on the principle that certain qualifications, though O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:263:- 2025:KER:53298 not expressly mentioned in the rules, may still be considered valid if they logically include or imply the prescribed qualification. This provision is not about equivalency, but rather about acknowledging the existence of a qualification that includes the prescribed one, thereby satisfying the requirement in substance. The satisfaction referred to under Rule 10(a)(ii) is essentially the acknowledgement of the fact that the candidate's qualification inherently includes the qualification prescribed under the rules through an administrative or quasi-judicial process. In contrast, equivalency refers to a distinct and formal process by which the Government, in exercise of its authority, declares a particular qualification as equivalent to the one prescribed. Unless such a declaration is made, a candidate's qualification cannot be considered equivalent merely based on a personal or subjective assessment. The power to declare equivalency rests exclusively with the Government, and this declaration must be express and categorical.

13. Therefore, two different concepts emerge:

I. Equivalency is a legal and administrative declaration by the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:264:- 2025:KER:53298 Government, recognising a qualification as equivalent to the one prescribed for a post.

II. The presupposition of a lower qualification, as envisaged under Rule 10(a)(ii) of KS&SSR, involves a factual enquiry either by the Government or the Public Service Commission (PSC) into whether a higher qualification inherently includes the lower prescribed qualification relevant to the post notified or as referred to in the Special Rules. Such an enquiry is essential, as it requires a conscious application of mind before deciding that a higher qualification presupposes the acquisition of the lower qualification, having due regard to the nature of the post and the qualification prescribed for the post.

14. Once such a factual finding is made that the higher qualification subsumes the lower, it is not open to the Government or the PSC to disregard such a qualification, unless it is shown that:

● The earlier acceptance was based on a mistake, or O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:265:- 2025:KER:53298 ● The qualification has undergone substantive changes in struc-

ture, syllabus, or academic content, making it no longer appro-

priate to treat it as encompassing the prescribed qualification.

15. The test for determining how satisfaction as to sufficiency of a higher qualification that presupposes the acquisition of the lower qualification has been enunciated by the Hon'ble Supreme Court in Jyoti K.K. v. Kerala Public Service Commission [(2010) 15 SCC 596], wherein two key tests were laid down:

1. If a person has acquired a higher qualification in the same fac-

ulty, it is presumed that such a qualification includes the lower qualification, unless proven otherwise.

2. If for higher posts, a higher qualification is prescribed than for lower posts, and the recruitment is through direct entry, it nec-

essarily implies that the higher qualification required for the higher post is deemed to be a higher qualification compared to that prescribed for the lower post.

16. Thus, Rule 10(a)(ii) of KS&SSR operates not as a source of equivalency, but as a means to recognise higher qualifications that O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:266:- 2025:KER:53298 logically and academically presuppose the acquisition of the prescribed lower qualification. The power of both the Government and the PSC in this context is limited to conducting an enquiry to assess sufficiency, not to arbitrarily deny the applicability of a qualification that satisfies the rule's standard.

Point No.3: What is the effect of a decision by the Government or the PSC regarding such qualifications on an ongoing recruitment process?

17. The PSC, under its constitutional mandate, is required to be satisfied with the qualifications of candidates applying for public service posts. To discharge this function, the PSC constitutes an Academic Committee, which evaluates the sufficiency of qualifications, particularly, in cases where a qualification is not expressly listed but is claimed to subsume or embrace the prescribed one. In parallel, the State Government, acting through its administrative departments, also holds the power to declare qualifications as equivalent or sufficient. Rule 4 of the Rules of Business of the Government of Kerala specifically emphasises such O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:267:- 2025:KER:53298 allocation as follows:

"4. The Business of the Government shall be transacted in the Department specified in the First Schedule, and shall be classified and distributed between those departments as laid down therein."

18. However, the crucial issue that often arises is the stage and timing at which this satisfaction or acknowledgement of sufficiency is recorded, especially in ongoing recruitment processes. As already adverted to, satisfaction as to sufficiency is not a casual determination; it is the result of a deliberate process of enquiry, assessing whether a given qualification logically includes or presupposes the qualification prescribed under the Special Rules.

This process ensures objective decision-making and prevents arbitrary exclusions or inclusions. The central question is: Can the PSC or the Government, after issuing a recruitment notification, subsequently declare a qualification as sufficient or insufficient, thereby affecting an ongoing selection process? This precise issue was considered by a coordinate Bench of this Court in Kerala Public Service Commission v. Vivina V. V. and Others [2009 (2) KHC 282], where it was held that such a decision can only have a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:268:- 2025:KER:53298 prospective effect. In other words, any determination regarding the sufficiency of a higher qualification which presupposes the lower qualification must operate only for future selections and cannot affect recruitment processes already initiated based on a prior notification.

This principle assumes significance when examined in the light of Article 16 of the Constitution, which guarantees equality of opportunity in matters of public employment. The satisfaction regarding a qualification is the outcome of an enquiry into the factual sufficiency of that qualification. This inquiry operates in two dimensions: first, concerning the assessment of the prescribed qualification explicitly stated in the notification; this scenario covers the post-notification process; and second, in assessing whether a higher qualification presupposes the acquisition of the prescribed lower qualification. Such satisfaction must be reached before the issuance of the recruitment notification, either by the Government or the PSC, so as to ensure certainty and transparency in the recruitment process. This enables a level playing field, ensuring that all eligible candidates have an equal opportunity to apply without ambiguity or later dispute. Fairness, transparency, and predictability O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:269:- 2025:KER:53298 in recruitment procedures are integral components of this constitutional guarantee. The rule of law, which is a foundational principle of the Constitution, demands certainty in the application of legal norms, particularly those governing qualifications for public employment. Ambiguity or shifting standards would undermine the certainty, which is one of the key facets of the rule of law, resulting in unfair benefits to the candidates based on fortuitous circumstances. Accordingly, no candidate can be allowed to gain an undue advantage based on post-notification decisions regarding sufficiency of qualification. If a degree or diploma had not been acknowledged as sufficient as of the date of the notification, any later decision declaring it sufficient cannot retrospectively apply to the ongoing recruitment process. It can only apply to future selections.

This approach safeguards not only procedural fairness but also ensures consistency and integrity in the public recruitment system, thereby upholding both Article 16 of the Constitution and the rule of law.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

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19. However, this may not be the case where the notification clearly stipulates a specific qualification or its equivalent. In such situations, a subsequent declaration of equivalency by the Government will not disentitle a candidate who applied for the post based on an equivalent qualification, if that qualification was declared as equivalent by the Government after the notification. This is for the simple reason that the notification itself is clear and certain in allowing consideration of equivalent qualifications. (see the judgment of the Apex Court in Praveen Kumar C. P. v. Kerala Public Service Commission [2021 KHC 7062] and the judgment of this Court in Sanjai A. T. v. State of Kerala [ 2024 KHC 1068]) The subsequent declaration of equivalency can be considered only as an affirmation of the necessary qualification possessed by the candidate at the relevant time prescribed in the notification. Though this is not an issue here, it is discussed only to have clarity on the law for future selection. The process of declaring equivalency and the determination of sufficiency of a higher qualification differ significantly, particularly in regard to timing and stage. A declaration of equivalency can be made at any point in time, as it involves a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:271:- 2025:KER:53298 comparative assessment of the syllabus or content of a course to determine whether it corresponds to the prescribed qualification. This is permissible, especially when the notification itself provides for consideration of equivalent qualifications. However, the satisfaction regarding the sufficiency of a higher qualification is different. It involves a fact-based enquiry into whether the higher qualification inherently includes the prescribed lower qualification. This is a process of discovering latent equivalence, undertaken in the context of the specific post and the rules governing it. It is not merely an academic comparison, but a purposive enquiry, focusing on the functional suitability of the qualification for the duties of the post, based on the rules prescribing the qualification.

20. We therefore endorse the views taken by the coordinate bench in Vivina (supra).

Scope of Judicial Review in Determining Sufficiency of a Qualification

21. Before proceeding to address individual batch cases, it is necessary to emphasise the scope of judicial review in matters O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:272:- 2025:KER:53298 involving the satisfaction regarding the sufficiency of a qualification, particularly where such satisfaction presupposes the acquisition of the lower qualification required for the post.

22. As already noted, it is the Government or the PSC that is the competent primary authority to determine whether a particular qualification is sufficient. This includes examining whether a higher qualification inherently presupposes the lower prescribed qualification, based on the parameters discussed under point No. (ii) and the principles laid down in Jyoti (supra). Neither the Tribunal nor this Court can substitute itself as the primary authority to determine the sufficiency of qualifications. We have already underscored that the stage and time at which such satisfaction is reached are crucial. If neither the PSC nor the Government has made a decision for the determination of sufficiency, it is not open for the Tribunal or the Court to assume the role of the primary authority and interfere with the recruitment process initiated under a duly issued notification. To do so would offend the constitutional principle of equal opportunity. Candidates who choose to experiment by applying O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:273:- 2025:KER:53298 with unlisted or higher qualifications, and subsequently seek judicial intervention, may unjustly benefit from a fortuitous turn of events.

Such interventions lead to systemic chaos: qualified candidates are denied timely appointments, and the recruitment process is unduly delayed or derailed. Accordingly, we are of the view that, in the absence of a decision by the Government or the PSC on the sufficiency of a particular qualification, judicial forums should refrain from stepping into the shoes of the competent authority. However, it is within the domain of judicial review to direct the Government or PSC to consider a particular qualification, especially where it is claimed to be a higher qualification that presupposes the lower one--

but such a direction must be independent of the recruitment process already set in motion.

23. Judicial review is certainly available if it is demonstrated that the Government or PSC failed to apply the correct test [as indicated under point No. (ii)] or has acted on irrelevant or extraneous considerations.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

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24. It may not always be open for candidates to anticipate employment notifications prescribing specific qualifications. In such circumstances, to bring transparency and to ensure equal opportunity that the Government or the Department concerned, before making a requisition to the PSC, shall consider whether a particular higher qualification satisfies the requirement for the post.

Where the Government does not do so, it becomes necessary for the PSC, before issuing the notification, to enter into such satisfaction.

While this Court cannot compel the Government or PSC to adopt a particular procedure, we expect and trust that due care and foresight will be exercised to prevent avoidable litigation and delays in the recruitment process.

25. We have observed that in several precedents cited before us, Tribunals or Courts, after referring to various judgments involving distinct special rules governing qualifications (not one involved in such litigation), have often concluded that the qualification in question is not a higher qualification presupposing the lower prescribed qualification or vice versa. In our considered view, such O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:275:- 2025:KER:53298 an approach does not align with the proper scope of judicial review.

The core issue to be addressed in such matters is straightforward:

Did the Government or the PSC decide, before the issuance of the notification, regarding the sufficiency of the qualification?

If such a determination is made, the scope for judicial review is necessarily limited. The Apex Court in Secy. (Health) Deptt. of Health & F.W. v. Anita Puri (Dr) [(1996) 6 SCC 282], Maharashtra Public Service Commission v. Sandeep Shriram Warade [(2019) 6 SCC 362] and Chancellor v. Bijayananda Kar (Dr) [(1994) 1 SCC 169], ruled that it is the prerogative of the employer/recruiting agency to satisfy with the qualification prescribed for the post and the Court shall not substitute the views of the employer/recruiting agency. As we have already emphasised, the timing of the decision on qualification is crucial. In the absence of a prior determination by the Government or the PSC regarding the sufficiency of a qualification before the issuance of the notification, it would not be open to the Tribunal or this Court to direct that a particular qualification be accepted as sufficient on the ground that it presupposes the prescribed lower qualification.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

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26. Heard the learned Senior Counsel Shri Elvin Peter and Dr. K.P. Satheesan, Shri George Poonthottam, Smt. Sumathi Dandapani, learned Counsel Shri S.P. Aravindakshan Pillay, Shri Kaleeswaram Raj, Shri P. Nandakumar, Shri M.R. Hariraj, Smt. Rekha Vasudevan, Shri Millu Dandapani, Shri R. Parthasarathy, Shri K. Sandesh Raja, Shri Legith Kottakkal, Smt. A. Aruna, Shri Joseph George, Shri N. Anand, Shri Zakeer Hussain, Shri U. Balagangadharan, Shri Abi Benny Areeckal, Shri Sheejo Chacko, Shri Raphael Thekkan, Shri K.R. Ganesh, Smt. Neenu Pavithran, Smt. Jisha Shaji, Shri S. Aneesh, Shri Arjun Raghavan, Shri A.L. Navaneeth Krishnan, Smt. Thulasi K. Raj, learned Senior Government Pleader Shri A.J. Varghese and the learned Standing Counsel for the Public Service Commission Shri P.C.Sasidharan.

We shall now deal with individual batch cases:

Batch - I

27. Batch-I is related to appointments to the posts of Draftsman Grade III (Civil)/Overseer Grade III (Civil)/Tracer in Harbour Engineering Department pursuant to the notification dated 26/07/2018, III Grade Overseer/Tracer in Public Works /Irrigation O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:277:- 2025:KER:53298 Department pursuant to the notification dated 26/07/2018, Overseer Grade III/Draftsman Grade III/ Work Superintendent (Civil) for SC/ST in Harbour Engineering Department pursuant to the notification dated 29/12/2018, III Grade Overseer/Tracer (Civil) in the Public Works/Irrigation Department pursuant to the notification dated 31/12/2022 and III Grade Overseer/Draftsman Grade III in Local Self Government Department pursuant to the notification dated 30/04/2021. The Kerala Engineering Subordinate Service (General Branch) Rules, 1958 and similar Special Rules of various departments, prescribe the qualifications for the above posts.

28. The different notifications issued in the years 2018, 2021 and 2022 prescribe the following basic qualifications: a pass in SSLC or equivalent and must possess an ITI Certificate or KGTE, etc., without mentioning Diploma/B.Tech as a higher qualification.

However, it is specifically mentioned that Rule 10(a)(ii) of KS&SSR would apply.

29. The candidates possessing the above qualifications approached the Tribunal seeking a declaration that a Diploma in O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:278:- 2025:KER:53298 Polytechnic and a Degree (B.Tech) are not prescribed qualifications for the posts in question. Subsequently, the Labour and Skills Department of the Government, acting on the report of the Technical Committee, issued an order dated 17/01/2023 reviewing its earlier stance. It decided not to recognise higher qualifications, such as a Diploma or Degree in Engineering, as sufficient for the said posts.

However, the Public Service Commission (PSC), having already taken a decision to treat B.Tech/Diploma qualifications as sufficient, declined to give effect to the government order dated 17/01/2023 for the ongoing selection process. Instead, the PSC resolved to apply the said G.O. prospectively, only for future selections. The Tribunal sustained the challenge; this is how the Diploma or B.Tech holders and the PSC approached this Court, challenging the orders of the Tribunal.

30. The learned Senior Counsel, Sri. Elvin Peter, appearing for the Diploma and B.Tech holders, would submit that the Higher Education Department and universities are competent to decide on the sufficiency of qualifications, and having taken such a decision, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:279:- 2025:KER:53298 any subsequent decision by the Labour and Skills Department after the notification shall not result in exclusion of Diploma or B. Tech holders.

31. The primary question that arises, therefore, is whether a higher qualification, such as a Diploma or B.Tech, had been recognised as a sufficient qualification for the post before the issuance of the aforesaid notifications. The government order issued on 17/01/2023 by the Labour and Skills Department itself implies that there was, at some earlier point, a decision recognising Diploma and B.Tech qualifications as sufficient for the aforementioned posts.

Under the Rules of Business of the Government of Kerala, the Personnel and Administrative Reforms Department is the exclusive department entrusted with personnel and service matters.

It is specifically mentioned in the Kerala Public Services Act that the general policy relating to the public service governing recruitment, qualification, etc., will have to be dealt with by that department. We find that no decision was made by the above department holding that a Diploma or B.Tech qualification cannot be considered as a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:280:- 2025:KER:53298 qualification as per the special Rules. It is also pertinent to note that the recruitment pertains to posts under the Harbour, Irrigation, Public Works, and Local Self-Government Departments. There are also no materials or records of any independent decision taken by these departments regarding the sufficiency of higher qualifications. In any event, the Government's revised decision by the Labour and Skills Department was taken long after the recruitment notifications were issued from 2018 onwards. At best, it can be considered as recommendatory for the Personnel and Administrative Reforms Department (competent department) to take a final decision on the matter. The Tribunal, in arriving at its conclusion, relied on the judgment of this Court in Muhammed Naeem V. T. v. State of Kerala [2023 KHC 769] and the government order dated 17/01/2023. From a review of various government orders, we observe a lack of uniformity in approach among different departments. Several departments, including the Higher Education Department, have made decisions either without reference to the relevant Special Rules or in conflict with the decisions of other departments. So also in this case, neither the Harbour Department, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:281:- 2025:KER:53298 nor the Public Works/Irrigation Department, nor the LSG Department had previously taken a stand, declining to treat higher qualifications as sufficient. We find that the following government orders were issued by different departments holding that a Diploma or B.Tech is a higher qualification. These departments overlooked the fact that it has no competency to decide so.

 Government                Department            Decision
 order                     concerned
 G.O.(Rt.) No.             Higher                A Diploma in Civil Engineering and
 235/2021/HEDN             Education (L)         Diploma in quantity surveying are
 dated 08/02/2021          Department            higher qualifications than an ITI
                                                 Surveyor certificate.
 G.O. (Rt.) No.            Higher                B.Tech in Civil Engineering is a higher
 1677/2021/HEDN            Education (J)         qualification than a Diploma in Civil
 dated 16/12/2021          Department            Engineering under the Technical
                                                 Education Department.
 G.O. (Rt.) No.            Higher                A Diploma in Civil Engineering is a
 1717/2021/HEDN            Education (L)         higher qualification than
 dated 24/12/2021          Department            ITI/ITC/KGCE/KGTE/NAC/NTC courses.

 G.O.(MS)                  Higher                An electrical and electronic Diploma
 50/2022/HEDN dated        Education (J)         from the State Board of Technical
 21/01/2022                Department            Education is a higher qualification than

the KGCE electrical engineering course. G.O.(Rt.) No. Higher B.Tech degree is a higher qualification 1171/2022/HEDN Education (J) than diploma certificates and dated 30/07/2022 Department ITI/KGCE/KGTE/NAC Electrical/Wireman/Electrical Engineering certificates in respective branches.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:282:- 2025:KER:53298 Government Department Decision order concerned G. O. No. Labour and Higher qualifications, like a Diploma or 57/2023/LBR dated Skills Degree, do not qualify for ITI 17/01/2023 Department qualification posts.

32. The question is whether, in the absence of any decision taken by the department concerned, the PSC has taken a decision in the matter or not. It is apparent that the PSC has decided to treat Diploma/B.Tech courses as a higher qualification after the notification. The PSC in practice appears to be taking such decisions only during the scrutiny of the application. How far it would have an impact on the relief is a different issue to be considered by this Court in the light of Vivina (supra). The PSC has taken a specific stand that, applying the principles laid down in Jyoti (supra), it decided to accept a Diploma in Civil Engineering and a B.Tech degree as higher qualifications for the posts in question, treating them as sufficient.

The PSC considered and examined the issue with reference to the test laid down in Jyoti (supra). Further, the PSC has specifically asserted that one of the key tests laid down in Jyoti (supra)--

whether the qualifications are from the same faculty is satisfied in the present case. The posts in question are Draftsman Grade III O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:283:- 2025:KER:53298 (Civil), Overseer Grade III (Civil), and Tracer under the Harbour, Public Works, Irrigation and Local Self Government Departments. If the qualifications in issue are within the same faculty, there is no legal impediment to accepting them as higher qualifications.

33. Learned Counsel Sri. Nandakumar, who appeared for the applicant before the Tribunal relying on the Kerala Engineering Subordinate Service (General Branch) Rules, 1958, contended that Diploma and Degree qualifications are not prescribed for the higher posts under the normal channel. Even if such qualifications are not prescribed for a higher post, that, by itself, is not decisive. What is relevant is whether the qualifications satisfy the test laid down in Jyoti (supra), namely, whether they belong to the same faculty and thereby presuppose the lower qualification.

34. The government order dated 17/01/2023 will not help the applicants before the Tribunal. Firstly, it was issued long after the notifications for recruitment were published. Secondly, it was not issued by the department dealing with the service matters, including recruitment and qualification. Thirdly, and most importantly, it does O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:284:- 2025:KER:53298 not appear to have applied the tests formulated in Jyoti (supra).

Fourthly, it was decided without any specific reference to the Special Rules or executive order prescribing the qualification. Thus, another department of the Government cannot, by a subsequent order, take a stand that a qualification is insufficient unless it determines, through a proper application of the principles in Jyoti (supra), qua Special Rules prescribing such qualification.

35. As we opined in point No. (ii), the sufficiency of a qualification is a matter of determination with reference to the Special Rules or the executive order prescribing the qualification, as it involves an enquiry into the inherent inclusion of the prescribed qualification. Thus, any decision of the Government or the PSC has to be based on such Rules or an executive order prescribing the qualification.

36. We also note that the government order dated 17/01/2023 appears to have been issued primarily in response to representations from candidates holding ITI qualifications, and seems to be based on equitable or moral grounds rather than a principled application of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:285:- 2025:KER:53298 legal tests.

37. The Tribunal also wrongly placed reliance on the judgment in Muhammed Naeem (supra). The above case was related to different Special Rules and posts. This Court, in that case, considered the issue related to the sufficiency of qualification as provided in the Kerala Technical Education Subordinate Service Rules, 2012, in respect of the post of Meter Reader/Spot Biller. As we opined earlier, the scope of consideration must be limited to the Rule pertaining to the post, and cannot be based on a Rule applicable elsewhere. In this case, the Rules governing the posts are under the Kerala Engineering Subordinate Service (General Branch) Rules, 1958 and similar Special Rules of the concerned departments.

38. Though the decision of the PSC was after the issuance of the notification, it correctly applied the principles in Jyoti (supra) to determine a higher qualification as a sufficient qualification. We, therefore, are of the view that it shall not unsettle a process already initiated merely for the reason that such a decision on sufficiency of qualification was taken after the notification, in the light of the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:286:- 2025:KER:53298 judgment in Vivina (supra). Article 16 of the Constitution would operate to the benefit of those who were denied the opportunity to apply for the post. In these cases, those who have approached the Tribunal challenging the inclusion of B.Tech/Diploma holders are the ITI holders who had the opportunity to apply for the posts, and none of their rights are denied, and they have been equally considered along with Diploma and B.Tech holders. In such circumstances, we are not proposing to interfere with the decision of the PSC to include Diploma holders and B.Tech holders on the ground of violation of Article 16 of the Constitution.

39. In such circumstances, the Tribunal could not have sustained the challenge to the PSC's decision unless it had found that the decision was either contrary to the principles laid down in Jyoti (supra) or based on extraneous or irrelevant considerations. The Tribunal ought to have exercised judicial restraint and recognised the limited scope of judicial review in such matters. Judicial review cannot be exercised routinely to re-evaluate the decision of a competent authority (here it is PSC), especially when the department O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:287:- 2025:KER:53298 concerned has not taken any decision that higher qualifications are not sufficient, and also no decision was taken by the Government after evaluating the qualifications under the Kerala Engineering Subordinate Service(General Branch) Rules, 1958 and similar Special Rules of the above departments.

40. In light of the above, we are of the view that the impugned order of the Tribunal is legally unsustainable. Accordingly, the impugned order of the Tribunal is set aside.

Batch II

41. The second batch is related to the appointments to the post of Surveyor Grade-II in the Survey and Land Records Department.

The PSC issued a notification on 31/12/2022. The qualifications for the above post, as per the notification, are a pass in SSLC, ITI (Surveyor Trade) or a pass in Surveying and Levelling (Higher) MGTE or KGTE with Chain Survey Test or experience in military service for a period of six years in Surveyor Trade. The PSC excluded Diploma holders and B.Tech Engineers in Civil Engineering for consideration of appointment to the above post. PSC's stand is that the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:288:- 2025:KER:53298 qualification possessed by such candidates cannot be treated as a higher qualification presupposing a lower qualification. The candidates who are excluded approached the Tribunal. They placed reliance on the following government orders acknowledging Diploma and B.Tech as higher qualifications.

 Government                Department            Decision
 order                     concerned
 G.O (Rt) No.              Higher                KGCE (Civil Engineering) is an
 1347/2019/HEDN            Education(J)          equivalent qualification to Surveying
 dated 02/08/2019          Department            of Land Levelling (Higher) MGTE or
                                                 KGTE with a chain survey test.
 G.O (Rt) No.              Higher                Diploma in Civil Engineering and
 235/2021/HEDN             Education(L)          Diploma in Quantity Surveying and
 dated 08/02/2021          Department            Construction Management are
                                                 declared as higher qualifications
                                                 than ITI surveyor qualifications.
 G.O(Rt) No.               Higher                The Diploma in Civil Engineering
 1717/2021/HEDN            Education(L)          course conducted by the Technical
 dated 24/12/2021          Department            Education Department is declared
                                                 as a higher qualification to
                                                 ITI/ITC/KGCE/KGTE/NAC/NTC.
 G.O (Rt) No.              Higher                B.Tech in Civil Engineering is a
 1677/2021/HEDN            Education(J)          higher qualification than a Diploma
 dated 16/12/2021          Department            in Civil Engineering under the
                                                 Technical Education Department.
 G.O (Rt) No.              Higher                B.Tech is a higher qualification than
 1171/2022/HEDN            Education(J)          Diploma and
 dated 30/07/2022          Department            ITI/ITC/KGCE/KGTE/NAC/NTC
                                                 Electrical and Engineering
                                                 Certificate Courses.
 G.O (Ms) No.              Revenue(E)            Persons with a Diploma in Civil
 80/2022/RD dated          Department            Engineering and a Diploma in
 24/03/2022                                      Quantity Survey and a construction
                                                 management certificate, appointed
                                                 on a contract basis as surveyors.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:289:- 2025:KER:53298 They also argued before the Tribunal that the government order issued subsequent to the notification by the Labour and Skills Department, dated 17/01/2023, cannot be relied on to hold that these candidates do not possess sufficient qualifications.

42. The Tribunal, placing reliance on the interpretation of law in Janardanan K. and Others v. State of Kerala and Others [2008 (3) KHC 299], in respect of the very same post under the same rule, came to the conclusion that Diploma and Degree holders are not entitled to apply for the post.

43. The learned Counsel, Ms. Aruna B., appearing for the petitioners in some of the original petitions who were excluded from consideration, would argue that, in Janardanan (supra), this Court had no occasion to consider the scheme and the syllabus of the newly evolved Diploma and B.Tech courses, and therefore, placing reliance on Janardanan (supra) is legally unsustainable. It is submitted that the government orders referred above, considering the matter in threadbare detail after the Janardanan (supra), clearly established that the Government was satisfied with the sufficiency of a Diploma, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:290:- 2025:KER:53298 B.Tech qualification for the above post. It is further argued that any subsequent order of the Government on 17/01/2023 will not disentitle those who had qualified at the time of the notification from being considered by the PSC. Learned Standing Counsel for the PSC, Sri P.C. Sasidharan, submitted that the law regarding sufficiency is laid in Janardanan (supra) and the PSC is bound to follow the dictum.

44. In this matter, we also had the advantage of hearing the learned Senior Counsel, Sri. Benny Gervasis, who appeared for the ITI Certificate holders. They also filed an original petition for expeditious conclusion of the selection process. The learned Senior Counsel submits that the Government order relied upon by the Diploma or B. Tech holders are not specifically dealing with the Special Rules related to the Kerala Survey and Land Records Subordinate Service Rules. It is further submitted that the Rules of Business of the Government of Kerala never contemplate a decision being taken by one department in a matter related to appointments in another department. The learned Counsel points out that the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:291:- 2025:KER:53298 government orders issued by the Higher Education Department cannot have any impact on the assessment of sufficiency of qualification governed by the Special Rules of another department.

45. We have already dealt with this issue while dealing with the general aspects of sufficiency. As rightly pointed out by the learned Senior Counsel, Sri. Benny Gervasis, the competent department to deal with the matter of qualifications, is the Personnel and Administrative Reforms Department. Further, none of the government orders relied on by the Diploma or B.Tech Holders are based on the Special Rules prescribing qualification under the Kerala Survey and Land Records Subordinate Service. On the other hand, PSC relied on the judgment in Janardanan (supra) to exclude Diploma and B.Tech holders. In that case, a Division Bench of this Court, after referring to the test in Jyoti (supra), came to a definite conclusion in paragraph 5 as follows:

"5. The Hon'ble Supreme Court in Jyothi's case (supra) held that if the higher qualification is obtained in the same faculty, that can be considered. Here, it is not in same faculty. Acceptance of the higher qualification when the qualification prescribed is the basic qualification for getting the higher qualification is legally permissible. But, I.T.I. Certificate in Surveyor Trade is not the basic qualification O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:292:- 2025:KER:53298 for getting admission to diploma or degree course in Civil Engineering. Therefore, holding of diploma or degree in Civil Engineering will not presuppose the acquisition of I.T.I. Certificate in Surveyor Trade. We are, therefore, unable to accept the reasoning of the learned Single Judge in WP (C) No. 17496 of 2007. The learned Judge in that case also noticed that necessary pleadings were not made in that writ petition. We set aside the same and WA No. 2250 of 2007 is allowed. We fully agree with the reasoning of the learned Single Judge in Sajans case (supra). All the appeals excluding WA No. 2250 of 2007 are dismissed. WA No. 2250 of 2007 is allowed."

46. No doubt, the argument of Ms. Aruna is attractive. If courses and syllabi have changed, the Government is free to take a decision based on the Special Rules as to the sufficiency of the Diploma or B.Tech qualification for the above post. For that matter, there must be an exercise on the part of the Government, and that too by the competent department. As we opined earlier, the Government cannot decide that a qualification is not sufficient which has been declared as sufficient or insufficient, unless it finds that the earlier decision, if any, treating a qualification as sufficient or insufficient was a mistake of fact or based on a reason that the syllabus and courses have changed after the earlier decision. In this case, the Government could not have taken a different view except based on the above principle. Thus, the Government could not have O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:293:- 2025:KER:53298 issued the subsequent orders referred to above, ignoring the dictum in Janardanan (supra). That is the reason why the PSC rightly rejected the candidature of Diploma/B.Tech holders. Anyhow, the subsequent government order dated 17/01/2023 cannot be pressed into service, as it was issued by a department which is not competent to take such a decision. Perhaps, we can say that, so far as the post in question herein is concerned, the government order dated 17/01/2023 is a reiteration of the law laid down in Janardanan (supra). Thus, we affirm the order of the Tribunal.

Batch III

47. The third batch is related to selection for the post of Drilling Assistant in the Ground Water Department. The PSC issued a notification on 29/12/2018. The qualification prescribed is an ITI Trade certificate in diesel or motor mechanic. The notification itself stipulated that Rule 10(a)(ii) of Part II, KS&SSR is applicable. The PSC excluded candidates who have higher qualifications, like a Diploma/B.Tech Degree in automobile/mechanical engineering after the conduct of the OMR test, and published a probability list on O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:294:- 2025:KER:53298 29/12/2020. Challenges were made before the Tribunal in O.A.(EKM) Nos. 141 & 142 of 2021 and O.A.(EKM) No. 149/2021 at the instance of the candidates who were excluded on the ground that they held Diploma/B.Tech degrees. Pending the challenge, the PSC academic committee discussed the matter on 28/09/2021 and decided to admit the candidates with higher qualifications for the same post. The Academic Committee was of the view that the higher qualifications are in the same faculty and, applying Jyoti's test, these qualifications are acceptable. Accordingly, the probability list dated 29/12/2020 was cancelled to prepare a fresh probability list by including candidates having a Diploma/Higher qualification.

48. A challenge was made by the ITI certificate holders before the Tribunal, which was taken up along with the original application filed by the excluded candidates. The cancellation of the probability list was interfered with by the Tribunal for two reasons:

i. The Ground Water Department had not taken any decision holding that higher qualifications are sufficient qualifications.

ii. Further, it was found that PSC's decision was after the notification, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:295:- 2025:KER:53298 and it cannot make a change in the eligibility criteria for selection.

49. We have already found that the Government, as well as the PSC, are competent to determine the sufficiency of the qualification. Therefore, two questions arise: first, the scope of judicial review on the decision taken by the PSC. The PSC is the constitutional body, and it has decided by applying the test laid down in Jyoti (supra). The Tribunal, therefore, cannot overturn the decision of the PSC unless it finds that the test in Jyoti (supra) was wrongly applied. In the absence of any such finding, the Tribunal could not have reversed the decision of the PSC. Perhaps, the PSC might also have taken into consideration the government order dated 01/02/2021 issued by the Higher Education Department holding that Diploma and B.Tech in Automobile and Mechanical Engineering constitute higher qualifications than the ITI in Diesel/Mechanical course. Though this department is not the competent authority, nevertheless, it is to be assumed that PSC's decision was not without any basis. The finding of the Tribunal that the decision has to be taken by the relevant Department (Ground Water Department) based O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:296:- 2025:KER:53298 on the judgment in Ajith K. and Others v. Aneesh K. S. and Others [2019 KHC 6830] is legally unsustainable. The Apex Court in the above judgment noted that apart from the Government, the PSC also had not carried out any exercise to hold that a higher degree referred to therein necessarily presupposes the prescribed qualification (See paragraph 16 of the above judgment). Therefore, if the competent body is of the opinion that a higher qualification is to be treated as a sufficient qualification, such a decision cannot be interfered with lightly without reference to the decision-making process of such a body.

50. The second question that would arise is whether the subsequent decision of the PSC during the scrutiny stage or at a later stage, holding that a higher qualification presupposes the acquisition of a lower qualification, would benefit a few who have applied pursuant to the notification. In fact, we dealt with this issue in the first batch of cases. We cannot approve such an act of the PSC.

Nevertheless, we found that the decision taken subsequently cannot result in derailing a selection process. The issue between the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:297:- 2025:KER:53298 applicants before the Tribunal is in regard to the sufficiency of the qualification and not based on any claim based on Article 16 of the Constitution. In every lis, the Tribunal or the Court should confine its scope with respect to the rights of the parties involved and not beyond such as in public interest litigation. In such circumstances, we need not interfere with the decision of the PSC as it will not infringe any of the rights of the applicants before the Tribunal.

51. Accordingly, the impugned order of the Tribunal is set aside.

W.A. No. 1614/2022

52. The point that arises in this intra-court writ appeal is on a question relating to the acceptance of a higher qualification of B.Tech and Diploma for the purpose of appointment to the post of operator in the Kerala Water Authority. The qualification prescribed is SSLC or equivalent in National Trade Certificate in Mechanic (Motor Vehicle/Electrician). On the same issue, a Division Bench of this Court in Manikandan M. A. and Another v. Suresh Kumar and Others [2015 (5) KHC 850], based on a report obtained from the Director O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:298:- 2025:KER:53298 of Technical Education, held that Diploma or B.Tech is a higher qualification presupposing a lower qualification. It is based on this judgment, the learned Single Judge negatived the challenge of the appellants. In the light of the above judgment in Manikandan (supra), we are of the view that the issue is covered against the appellants; we cannot per se say that the inclusion of Diploma or B.Tech holders in the ranked list by the PSC are illegal or unsustainable. The PSC issued the notification for the above post in the year 2020. The Division Bench judgment in Manikandan (supra) was in the year 2015. The Division Bench, in fact, issued a direction to the Director of Technical Education to assess the sufficiency of the higher qualifications. It is pursuant to the report of the expert committee, this Court came to the conclusion that Diploma or B. Tech is a higher qualification.

53. We note that the competent department of the Government to decide on the qualification is the Personnel and Administrative Reforms Department. That Department is yet to examine the matter. Therefore, we cannot interfere with the present O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:299:- 2025:KER:53298 selection process, but at the same time, to safeguard the interest of future aspirants, we have to ensure that the future selection process by the PSC shall be based on the decision of the competent department and shall not merely act on the decision of this Court in Manikandan (supra). Therefore, while dismissing the challenge, we direct the Personnel and Administrative Department to take a decision on the sufficiency of the higher qualifications within three months after adverting to the Special Rules governing qualifications prescribed for the post. Therefore, the writ appeal is dismissed, affirming the order of the learned Single Judge with the above directions.

CONCLUSION ON THE POINT OF LAW

54. Based on the discussion in the general part and an analysis of the individual batch cases, we find that the following proposition of law emerges:

i. The Government, as well as the PSC, are competent to determine sufficiency of a qualification under Rule 10(a)(ii) of KS&SSR. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:300:- 2025:KER:53298 ii. The Personnel and Administrative Reforms Department of the Government is the competent department to take such a decision.

iii. Any such decision of other departments can be taken only as a recommendation for the final decision by the Personnel and Administrative Reforms Department.

iv. The sufficiency of a higher qualification which presupposes the acquisition of a lower qualification must be decided with reference to the qualifications prescribed under the Special Rules or executive orders.

v. While holding an enquiry as to the sufficiency of a qualification, the Government, as well as the PSC, shall follow the test laid down in Jyoti (supra).

vi. The decision of the Government Department or the PSC must precede the issuance of the notification, so that such decision can be applied and reflected in the notification itself.

vii The scope of judicial review is limited to examining whether the decision was made following the test applied in Jyoti (supra) and O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:301:- 2025:KER:53298 also based on the qualifications referred to in Special Rules or executive orders.

viii. If no decision is taken before the issuance of the notification, any decision of the PSC or the Government cannot normally apply retrospectively to have an impact on the ongoing selection process.

OUTCOME BATCH I - O.P. (KAT) Nos. 81, 94, 102, 127, 129, 154, 172, 176, 185, 226, 301, 302, 321, 324, 330, 413, 419, 490 & 539 of 2024 and O.P. (KAT) Nos. 64, 121 & 224 of 2025 are allowed and impugned order is set aside.

BATCH II - O.P.(KAT) Nos. 359, 434 and 469 of 2024, O.P.(KAT) Nos. 173, 174, 198, 204, 205, 206 and 219 of 2025 are dismissed.

O.P.(KAT) No. 154 of 2025 is allowed with a direction to expeditiously conclude the selection process.

BATCH III - O.P.(KAT) Nos. 140, 50 and 54 of 2023 are allowed with a direction to expeditiously conclude the selection process, and O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:302:- 2025:KER:53298 W.A. No. 1614/2022 is dismissed with directions.

Sd/-

A. MUHAMED MUSTAQUE, JUDGE Sd/-

JOHNSON JOHN, JUDGE ms O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:303:- 2025:KER:53298 APPENDIX OF OP(KAT) 50/2023 PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.248/2018 FOR RECRUITMENT TO THE POST OF DRILLING ASSISTANT.

Annexure-A2 TRUE COPY OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure-A3 TRUE COPY OF THE ADMISSION TICKET OF THE 2ND APPLICANT.

Annexure-A4 TRUE COPY OF THE ADMISSION TICKET OF THE 3RD APPLICANT.

Annexure-A5 TRUE COPY OF THE ADMISSION TICKET OF THE 4TH APPLICANT.

Annexure-A6 TRUE COPY OF THE ADMISSION TICKET OF THE 5TH APPLICANT.

Annexure-A7 TRUE COPY OF THE ADMISSION TICKET OF THE 6TH APPLICANT.

Annexure-A8 TRUE COPY OF THE ADMISSION TICKET OF THE 7TH APPLICANT.

Annexure-A9 TRUE COPY OF THE ADMISSION TICKET OF THE 8TH APPLICANT.

Annexure-A10 TRUE COPY OF THE ADMISSION TICKET OF THE 9TH APPLICANT.

Annexure-A11 TRUE COPY OF THE ADMISSION TICKET OF THE 10TH APPLICANT.

Annexure-A12 TRUE COPY OF THE ADMISSION TICKET OF THE 11TH APPLICANT.

Annexure-A13 TRUE COPY OF THE ADMISSION TICKET OF THE 12TH APPLICANT.

Annexure-A14 TRUE COPY OF THE ADMISSION TICKET OF THE 13TH APPLICANT.

Annexure-A15 TRUE COPY OF THE ADMISSION TICKET OF THE 14TH APPLICANT.

Annexure-A16 TRUE COPY OF THE ADMISSION TICKET OF THE 15TH APPLICANT.

Annexure-A17 TRUE COPY OF THE ADMISSION TICKET OF THE 16TH APPLICANT.

Annexure-A18 TRUE COPY OF THE ADMISSION TICKET OF THE 17TH APPLICANT.

Annexure-A19 TRUE COPY OF THE ADMISSION TICKET OF THE 18TH APPLICANT.

Annexure-A20 TRUE COPY OF THE ADMISSION TICKET OF THE 19TH APPLICANT.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:304:- 2025:KER:53298 Annexure-A21 TRUE COPY OF THE ADMISSION TICKET OF THE 20TH APPLICANT.

Annexure-A22 TRUE COPY OF THE ADMISSION TICKET OF THE 21ST APPLICANT.

Annexure-A23 TRUE COPY OF THE ADMISSION TICKET OF THE 22ND APPLICANT.

Annexure-A24 TRUE COPY OF THE ADMISSION TICKET OF THE 23RD APPLICANT.

Annexure-A25 TRUE COPY OF THE ADMISSION TICKET OF THE 24TH APPLICANT.

Annexure-A26 TRUE COPY OF THE ADMISSION TICKET OF THE 25TH APPLICANT.

Annexure-A27 TRUE COPY OF THE ADMISSION TICKET OF THE 26TH APPLICANT.

Annexure-A28 TRUE COPY OF THE ADMISSION TICKET OF THE 27TH APPLICANT.

Annexure-A29 TRUE COPY OF THE ADMISSION TICKET OF THE 28TH APPLICANT.

Annexure-A30 TRUE COPY OF THE ADMISSION TICKET OF THE 29TH APPLICANT.

Annexure-A31 TRUE COPY OF THE ADMISSION TICKET OF THE 30TH APPLICANT.

Annexure-A32 TRUE COPY OF THE ADMISSION TICKET OF THE 31ST APPLICANT.

Annexure-A33 TRUE COPY OF THE SHORT LIST FOR THE POST OF DRILLING ASSISTANT DATED 29.12.2020 Annexure-A34 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 1ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2012.

Annexure-A35 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 2ND APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2014.

Annexure-A36 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 3RD APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2019.

Annexure-A37 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 4TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 18.07.2013.

Annexure-A38 TRUE COPY OF THE B.TECH CERTIFICATE OF 5TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY DATED 05.11.2008.

Annexure-A39 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 6TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:305:- 2025:KER:53298 APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.

Annexure-A40 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 7TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EDUCATION & TRAINING, TAMILNADU DATED 12.09.2011.

Annexure-A41 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 8TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 23.06.2017.

Annexure-A42 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 9TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 12.06.2015.

Annexure-A43 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 10TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2016.

Annexure-A44 TRUE COPY OF THE B.TECH CERTIFICATE OF 11TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 20.12.2010. Annexure-A45 TRUE COPY OF THE B.TECH CERTIFICATE OF THE 12TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF KERALA, DATED 01.09.2015. Annexure-A46 TRUE COPY OF THE B.TECH CERTIFICATE OF 13TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF KERALA DATED 11.03.2019. Annexure-A47 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 14TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EDUCATION AND TRAINING, TAMILNADU DATED 28.12.2016.

Annexure-A48 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 15TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2014.

Annexure-A49 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 16TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 10.07.2007.

Annexure-A50 TRUE COPY OF THE B.TECH CERTIFICATE OF 17TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 28.05.2015. Annexure-A51 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 18TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2012.

Annexure-A51(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 18TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:306:- 2025:KER:53298 APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 31.12.2015. Annexure-A52 TRUE COPY OF THE B.TECH CERTIFICATE OF 19TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 01.10.2016. Annexure-A53 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 20TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 12.06.2015.

Annexure-A54 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 21ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 20.01.2009.

Annexure-A55 TRUE COPY OF THE B.TECH CERTIFICATE OF 22ND APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 18.03.2016. Annexure-A56 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 23RD APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.12.2011.

Annexure-A57 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 24TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.12.2011.

Annexure-58 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 25TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2013.

Annexure-A59 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 26TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.

Annexure-A60 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 27TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2016.

Annexure-A61 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 28TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 19.05.2011.

Annexure-A62 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 29TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.

Annexure-A62(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 29TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 04.12.2015. Annexure-A63 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 30TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:307:- 2025:KER:53298 APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2009.

Annexure-A63(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 30TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 10.06.2013. Annexure-A64 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 31ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED NIL Annexure-A65 TRUE COPY OF THE KERALA GROUND WATER DEPARTMENT SUBORDINATE SERVICE SPECIAL RULES, 1993. Annexure-A66 TRUE COPY OF THE LETTER NO.E(6)1521/2018/GWD DATED 16.04.2019 OF THE 2ND RESPONDENT ALONG WITH RELEVANT PAGES OF THE SENIORITY LIST OF DRILLING ASSISTANTS AS ON 01.01.2019.

Annexure-A67 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION VIDE CATEGORY NO. 222/2016 DATED 30.08.2016.

Annexure-A68 TRUE COPY OF THE RANKED LIST PUBLISHED FOR THE POST OF MECHINIST WITH EFFECT FROM 07.03.2019. Annexure-A69 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.

200/2014 FOR THE POST OF PUMP OPERATOR IN GROUND WATER DEPARTMENT DATED 13.05.2014.

Annexure-A70 TRUE COPY OF THE RANKED LIST FOR THE POST OF PUMP OPERATOR WITH EFFECT FROM 07.08.2017. Annexure-A71 TRUE COPY OF THE APPOINTMENT CHART FOR THE POST OF PUMP OPERATOR.

Annexure-A72 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.

58/2019 FOR THE POST OF DREDGER CLEANER IN IRRIGATION DEPARTMENT DATED 29.05.2019. Annexure-A73 TRUE COPY OF THE ADMISSION TICKET OF THE 2ND APPLICANT FOR THE POST OF DREDGER CLEANER. Annexure-A74 TRUE COPY OF THE SHORT LIST FOR THE POST OF DREDGER CLEANER.

Annexure-A75 TRUE COPY OF THE REPRESENTATION DATED 01.01.2021 SUBMITTED BY THE 2ND APPLICANT.

Annexure-A76 TRUE COPY OF THE LETTER NO. E.R.VII(3) 3473/2020/EW DATED 07.01.2021 OF THE 4TH RESPONDENT.

Annexure-A77 TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCY BASED CURRICULUM FOR MECHANIC DIESEL ISSUED BY THE GOVERNMENT OF INDIA.

Annexure-R5(a) TRUE COPY OF THE NATIONAL TRADE CERTIFICATE ISSUED TO SRI RANJITH KUMAR FROM THE GOVERNMENT I.T.I, KAYYUR IN THE MONTH OF JULY 2004.

Annexure-R5(b) TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCY O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:308:- 2025:KER:53298 BASED CURRICULUM FOR MECHANIC DIESEL ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF SKILL DEVELOPMENT & ENTREPRENEURSHIP DIRECTORATE GENERAL OF TRAINING.

Annexure-R5(c) TRUE COPY OF THE COMPETENCY BASED CURRICULUM FOR MEDHANIC MOTOR VEHICLE ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF SKILL DEVELOPMENT & ENTREPRENEURSHIP DIRECTORATE GENERAL OF TRAINING.

Exhibit-P1                     TRUE COPY OF O.A. NO. 149/2021 FILED BEFORE THE
                               KERALA              ADMINISTRATIVE            TRIBUNAL
                               THIRUVANANTHAPURAM.
Exhibit-P2                     TRUE COPY OF THE REPLY STATEMENT IN O.A. NO.

149/2021 FILED BY THE KERALA PUBLIC SERVICE COMMISSION BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM IN JULY 2021.

Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT IN O.A. NO.

149/2021 DATED 04.03.2021 AND PRESENTED ON 05.03.2021 BY RESPONDENTS 5 TO 57 IN O.A. BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM, WITH ANNEXURES. Exhibit-P4 TRUE COPY OF G.O.(RT) NO. 176/2021/H. EDN. DATED 01.02.2021.

Exhibit-P5 TRUE COPY OF THE NOTIFICATION NO. ER VII(3)3473/2020/EW DATED 01.11.2021 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION.

Exhibit-P6                     TRUE COPY OF THE COMMON ORDER DATED 13.12.2022 IN
                               O.A.    NO.    149/2021    PASSED    BY   THE   KERALA

ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:309:- 2025:KER:53298 APPENDIX OF OP(KAT) 54/2023 PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.248/2018 ISSUED BY THE 3RD RESPONDENT.

Annexure-A2 TRUE COPY OF THE PROBABILITY LIST NO.46/2020/ERVII PUBLISHED BY THE 3RD RESPONDENT DATED 29.12.2020 CAT NO. 248/2018.

Annexure-A3 TRUE COPY OF THE G.O.(P)NO.33/93/LR.D DATED 30.07.1993 ISSUED BY THE GOVERNMENT.

Annexure-A4 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 29.12.2020 ISSUED BY THE 3RD RESPONDENT.

Annexure-A5 TRUE COPY OF THE G.O.(RT)NO.176/2021/H.EDN DATED 01.02.2021 ISSUED BY THE GOVERNMENT.

Annexure-A6 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 01.11.2021 ISSUED BY THE 3RD RESPONDENT.

Exhibit-P1 TRUE COPY O.A.NO. 2048/2021 FILED BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ALONG WITH ITS ANNEXURES.

Exhibit-P2 TRUE COPY OF THE REPLY STATEMENT IN O.A.NO.

2048/2021 FILED BY THE 3RD RESPONDENT BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL ON FEBRUARY 2022.

Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT IN O.A.NO.

2048/2021 FILED BY THE 1ST RESPONDENT BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL ON 22.09.2022 Exhibit-P4 TRUE COPY OF THE REJOINDER IN O.A.NO. 2048/2021 FILED BY THE APPLICANTS BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL DATED 31.03.2022 AND FILED ON 01.04.2022 Exhibit-P5 TRUE COPY OF THE COMMON ORDER DATED 13.12.2022 IN O.A. NO. 2048/2021 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM RESPONDENT EXHIBITS Exhibit R4(a) TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT PETITIONER EXHIBITS Exhibit P6 TRUE COPY OF THE RTI APPLICATION DATED 18.11.2023 SUBMITTED BY ONE MR. MUHAMMED SHEREEQ O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:310:- 2025:KER:53298 Exhibit P7 TRUE COPY OF THE RTI REPLY NO. L2/356/2023/HEDN DATED 02.12.2023 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER & UNDER SECRETARY OF THE GOVERNMENT Exhibit P8 TRUE COPY OF THE RTI REPLY NO. 184/J3/2023/HEDN DATED 14.12.2023 ISSUED BY THE DEPUTY SECRETARY & STATE PUBLIC INFORMATION OFFICER OF THE GOVERNMENT.

Exhibit P9 TRUE COPY OF THE FINAL STATUS OF DEGOT/R/E/23/ 01008 OBTAINED FROM THE WEBSITE DATED 20.11.2023. Exhibit P10 TRUE COPY OF THE NOTIFICATION IN CATEGORY NO.

254/2022 DATED 30.07.2022 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:311:- 2025:KER:53298 APPENDIX OF OP(KAT) 64/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 1ST APPLICANT DATED 26/04/2017 ISSUED BY THE UNIVESITY OF CALICUT Annexure A2 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 2 APPLICANT DATED 18/04/2005 ISSUED BY THE UNIVESITY OF CALICUT Annexure A3 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 3RD APPLICANT DATED 27/06/2011 ISSUED BY THE MHATMA GANDHI UNIVESITY Annexure A4 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 4TH APPLICANT ISSUED BY THE ANNA UNIVESITY ,CHENNAI Annexure A5 TRUE COPY OF THE NATIONAL TRADE CERTIFICATE OF THE 5TH APPLICANT DATED 07/11/2018 ISSUED BY SOBHA PRIVATE INDUSTRIAL TRAINING INSTITUTE, ALAPPUZHA Annexure A6 TRUE COPY OF THE GAZATTE PUBLICATION DATED 29/12/2018 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A7 TRUE COPY OF THE RANKED LIST NO. 130/2021/ERXV IN CATEGORY NO. 247/2018 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A8 TRUE COPY OF THE APPOINTMENT CHART PUBLISHED IN THE WEB SITE OF KERALA PUBLIC SERVICE COMMISSION Annexure A9 TRUE COPY OF THE THA APPLICATION DATED 30/03/2024 SUBMITTED BY THE 5TH APPLICANT Annexure A10 TRUE COPY OF THE OF THE SAID REPLY DATED 20/04/2024 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF KERALA PUBLIC SERVICE COMMISSION Annexure A11 TRUE COPY OF THE THE DETAILS OF VACANCIES OBTAINED FROM THE WEBSITE OF KERALA PUBLIC SERVICE COMMISSION Annexure A12 TRUE COPY OF THE ORDER DATED 06/02/2024 IN OP(EKM) NO. 1416/2000 OF THIS HONBLE TRIBUNAL Annexure A13 TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024 IN OP(KAT) NO. 94/2024 OF THE HONBLE HIGH COURT Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 956/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF THE ORDER IN O.A.NO.(EKM) NO. 956/2024 DATED 17/7/2024 Exhibit P3 THE TRUE COPY OF THE INTERIM ORDER DATED 30/7/2024 IN OP(KAT) NO.302/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:312:- 2025:KER:53298 APPENDIX OF OP(KAT) 140/2023 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.248/2018 ISSUED BY THE 3RD RESPONDENT.

Annexure A2 TRUE COPY OF THE PROBABILITY LIST NO.46/2020/ERVII PUBLISHED BY THE 3RD RESPONDENT DATED 29.12.2020 CAT NO. 248/2018 Annexure A3 TRUE COPY OF THE G.O.(P)NO.33/93/LR.D DATED 30.07.1993 ISSUED BY THE GOVERNMENT.

Annexure A4 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 29.12.2020 ISSUED BY THE 3RD RESPONDENT.

Annexure A5 TRUE COPY OF THE G.O.(RT)NO.176/2021/H.EDN DATED 01.02.2021 ISSUED BY THE GOVERNMENT.

Annexure A6 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 01.11.2021 ISSUED BY THE 3RD RESPONDENT.

Exhibit P1 TRUE COPY OF THE APPLICATION IN O.A.NO.2048/2021 DATED 5/11/2021 Exhibit P2 THE TRUE COPY OF THE REPLY STATEMENT FILED ON FEBRUARY, 2022 Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS Exhibit P5 THE TRUE COPY OF THE ORDER DATED 13/12/2022 IN O.A.NO.2048/2021 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:313:- 2025:KER:53298 APPENDIX OF OP(KAT) 121/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OFTHE B.TECH DEGREE CERTIFICATE DATED 19.12.2017 AWARDED BY THE UULVERSITY OF CALICUT TO APPLICANT NO. 1 Annexure A2 A TRUE COPY OF THE DIPLOMA CERTIFICATE DATED 10.07.2007 AWARDED BY THE STATE BOARD OF TECHNICAL EDUCATION TO ABPLICANT NO.2 Annexure A3 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 28.10.2016 AWARDED BY THE UINIVERSITY OF CALICUT TO APPLICANT NO. 3 Annexure A4 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 14.12.2015 AWARDED BY THE COCHIN UULVERSITY OF SCIENCE & TECHNOLOGY APPLICANT NO. 4 Annexure A5 A TRUE COPY OF THE RELEVANT PORTION PROSPECTUS ISSUED BY THE KERARALA GOVERNMENT FOR CERTIFICATE EXAMINATION AND ENCHEERING PROGRANE Annexure A6 A TRUE COPY OF THE COMLNUNICATION DATED 25.04.2017 IN P3/261/17 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Annexure A7 A TRUE COPY OF THE ORDER DATED 24.12.2021PASSED BY THE DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA IN GO(RT) NO.1717/2021/HEDN Annexure A8 A TRUE COPY OF THE ORDER DATED 30.07.2022 ISSUED BY RESPONDENT NO.1 IN NO. G.O (RT) NO.

1171/2022/HEDN Annexure A9 A TRUE COPY OF G.O.(RT) NO.57/2023/LBR DATED 17.01.2023 ISSUED BY RESPONDENT NO. 1 Annexure A10 A TRUE COPY OF THE JUDGMENT DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COUT OF KERALA IN W.P.(C) NO. 30350 OF 2023 Annexure A11 A TRUE COPY OF THE COMMUNICATION DATED 24.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/1917/2023 Annexure A12 A TRUE COPY OF THE COMMUNICATION DATED 29.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/2248/2023 Annexure A13 ATRUE COPY OF THE NOTIFICATION DATED 29.12.2018 ISSUED BY RESPONDENT NO.5 IN CATEGORY NO.247/2018 Annexure A14 A TRUE COPY OF THE RELEVANT PORTION OF THE RANK LIST ENFORCED FROM 13.04.2021 ISSUED BY RESPONDENT NO.5 Annexure A15 A TRUE COPY OF THE ORDER DATED 01.03.2024 PASSED BY THE HON'BLEHIGH COURT IN OP(KAT) 94/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:314:- 2025:KER:53298 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 1301/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 A TRUE COPY OF THE ORDER DATED 3/10/2024 IN O.A (EKM) NO.1301/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:315:- 2025:KER:53298 APPENDIX OF OP(KAT) 154/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE KERALA PUBLIC SERVICE COMMISSION NOTIFICATION INVITING APPLICATIONS FOR SELECTION TO THE POST OF SURVEYOR GR.II IN THE SURVEY AND LAND RECORDS DEPARTMENT THROUGH DIRECT RECRUITMENT NOTIFIED AS CATEGORY NO. 692/2022 PUBLISHED IN THE GAZETTE DATED 31.12.2022 Annexure A2 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 1ST APPLICANT Annexure A3 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 2ND APPLICANT Annexure A4 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 3RD APPLICANT Annexure A5 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 4TH APPLICANT Annexure A6 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 5TH APPLICANT Annexure A7 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 6TH APPLICANT Annexure A8 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 7TH APPLICANT Annexure A9 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 8TH APPLICANT Annexure A10 A TRUE COPY OF THE HALL TICKET ISSUED TO THE 1ST APPLICANT FOR THE WRITTEN EXAMINATION TO BE HELD ON 24.05.2023 Annexure A11 A TRUE COPY OF THE PROFILE MESSAGE RECEIVED BY THE 1ST APPLICANT FROM THE PUBLIC SERVICE COMMISSION REQUIRING TO UPLOAD THE CERTIFICATES ON OR BEFORE 17.10.2023 Annexure A12 A TRUE COPY OF THE ORDER G.O.(RT) NO. 1062/2024/RD DATED 21.03.2024 ISSUED BY THE REVENUE DEPARTMENT Annexure A13 A TRUE COPY OF THE PROCEEDINGS NO. A1.161/2024 ISSUED BY THE NORTH ZONE SURVEY JOINT DIRECTOR, KOZHIKODE DATED 19.07.2024, APPOINTING PROVISIONAL HANDS Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO. 401/2025 Exhibit P2 A TRUE COPY OF THE ORDER DATED 13.03.2025 BY THE HON'BLE TRIBUNAL IN O.A.(EKM) NO. 401/2025 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:316:- 2025:KER:53298 APPENDIX OF OP(KAT) 173/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE TABLE SHOWING THE EXPECTED MARKS IN THE WRITTEN TEST CONDUCTED BY THE KERALA PUBLIC SERVICE COMMISSION WITH RESPECT TO CATEGORY NO.692/2022, QUALIFICATIONS AND REGISTERATION NUMBER OF THE APPLICANTS WITH RESPECT TO CATEGORY NO.692/2022 PREPARED BY THE APPLICANTS Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-

E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:317:- 2025:KER:53298 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.

Annexure A15(a) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 2 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(b) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 3 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.

Annexure A15(c) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 4 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(d) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 5 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(e) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 6 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(f) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 7 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(g) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 8 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(h) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 9 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(i) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 10 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:318:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(j) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 11 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(k) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 12 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(l) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 13 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(m) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 14 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(n) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 15 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(o) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 16 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(p) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 17 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(q) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 18 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(r) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 19 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(s) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 20 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(t) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 21 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(u) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 22 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:319:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(v) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 23 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(w) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 24 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(x) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 25 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(y) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 26 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(z) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 27 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 28 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ab) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 29 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ac) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 30 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ad) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 31 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ae) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 32 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(af) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 33 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ag) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 34 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:320:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ah) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 35 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ai) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 36 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 37 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ak) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 38 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(al) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 39 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(am) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 40 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(an) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 41 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ao) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 42 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(ap) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 43 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 44 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ar) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 45 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(as) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 46 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:321:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(at) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 47 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(au) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 48 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(av) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 49 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 50 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ax) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 51 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ay) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 52 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(az) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 53 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ba) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 54 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 55 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 56 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 57 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (be) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 58 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:322:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 59 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 60 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 61 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 62 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 63 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 64 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 65 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 66 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 67 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 68 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 69 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(bq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 70 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:323:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (br) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 71 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 72 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 73 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 74 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 75 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 76 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 77 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (by) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 78 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 79 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ca) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 80 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 81 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 82 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:324:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(cd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 83 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ce) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 84 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 85 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 86 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ch) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 87 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ci) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 88 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 89 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ck) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 90 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(cl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 91 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 92 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 93 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (co) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 94 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:325:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 95 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 96 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 97 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 98 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ct) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 99 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 100 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 101 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 102 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 103 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 104 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 105 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(da) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 106 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:326:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(db) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 107 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 108 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 109 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(de) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 110 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(df) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 111 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 112 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.113 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(di) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.114 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.115 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.116 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.117 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.118 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:327:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(dn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.119 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(do) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.120 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.121 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.122 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.123 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ds) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.124 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.125 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(du) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.126 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.127 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.128 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.129 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.130 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:328:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(dz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.131 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ea) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.132 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.133 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ec) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.134 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ed) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.135 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ee) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.136 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ef) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.137 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.138 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.139 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ei) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.140 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ej) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.141 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ek) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.142 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:329:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (el) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.143 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (em) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.144 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (en) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.145 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.146 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ep) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.147 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.148 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (er) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.149 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (es) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.150 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (et) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.151 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.152 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ev) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.153 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ew) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.154 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:330:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ex) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.155 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ey) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.156 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ez) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.157 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.158 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.159 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.160 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.161 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fe) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.162 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ff) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.163 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.164 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.165 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.166 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:331:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.167 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.168 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.169 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.170 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.171 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.172 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.173 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.174 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.175 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.176 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ft) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.177 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.178 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:332:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.179 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.180 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(fx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.181 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.182 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.183 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ga) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.184 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.185 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.186 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.187 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ge) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.188 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.189 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.190 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:333:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.191 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.192 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.193 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.194 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.195 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.196 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(gn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.197 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4 TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 154/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 651/2024 FILED BY THE ADDITIONAL RESPONDENTS IN OA 154/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:334:- 2025:KER:53298 Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 7TH RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 154/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:335:- 2025:KER:53298 APPENDIX OF OP(KAT) 174/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DIPLOMA IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY JOINT CONTROLLER OF TECHNICAL EXAMINATION KERALA, THE STATE BOARD OF TECHNICAL EDUCATION DATED 26.09.2002 Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-

E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH THE RELEVANT PAGES OF THE ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:336:- 2025:KER:53298 Annexure A12 TRUE COPY OF THE REPLY UNDER THE RIGHT TO INFORMATION ACT GIVEN TO SMT. SRUTHI R CHANDRAN WITH PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Annexure R4(a) TRUE COPY OF THE G.O(P) NO. 545/66/RD DATED 30.09.1996 AND PUBLISHED IN PART I OF THE KERALA GAZETTE NO.39 DATED 04.10.1966 Annexure R8(a) TRUE COPY OF THE COMMON ORDER OF THIS HON'BLE TRIBUNAL IN OA(EKM) 118 OF 2024 & CONNECTED CASES DATED 29.08.2024 Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 167/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 1345/2024 FILED BY THE ADDITIONAL RESPONDENT NO. 8 IN OA 167/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE MA 1766/2024 FILED BY THE ADDITIONAL RESPONDENT NO. 8 IN OA 167/2024 Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 167/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:337:- 2025:KER:53298 Exhibit P6 TRUE COPY OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P10 TRUE COPY OF THE COMMUNICATION NO.

J1/73/2025/H.EDN DATED 04.03.2025 ISSUED BY ADDITIONAL SECRETARY , HIGHER EDUCATION DEPARTMENT TO MR. VIMAL MICHEAL Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE TRAINING MANUAL FOR INDUSTRIAL TRAINING INSTITUTES PART I, THIRD EDITION, ISSUED BY DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING (DGE &T) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:338:- 2025:KER:53298 APPENDIX OF OP(KAT) 198/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.692/2022 FOR THE POST OF SURVEYOR GR.II DATED 31.12.2022.

Annexure A2 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.411/2022 THE POST OF TRACER DATED 01.10.2022. Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/H.EDN DATED 08.02.2021.

Annexure A4 TRUE COPY OF G.O(RT)NO.1717/2021/H.EDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023.

Annexure A6 TRUE COPY OF THE CIRCULAR VIDE NO.P.R(1)06/2023/G.W/4(1) DATED 23.01.2023 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A7 TRUE COPY OF THE G.O(RT)NO.231/2023/H.EDN DATED 20.02.2023.

Annexure A8 TRUE COPY OF THE LIST OF SOME OF THE SIMILARLY PLACED CANDIDATES WITH THE HIGHER QUALIFICATION. Annexure R7(a) TRUE COPY OF THE QUERY UNDER THE RTI ACT DATED 25.07.2022 SUBMITTED BY ONE ABHIJITH T.G TO THE DIRECTORATE GENERAL OF TRAINING UNDER THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP ALONG WITH TYPED COPY.

Annexure R7(b) TRUE COPY OF THE REPLY ISSUED BY THE DIRECTORATE GENERAL OF TRAINING DATED 29.08.2022 TO ANNEXURE R7(A) ALONG WITH TYPED COPY.

Annexure R7(c) TRUE COPY OF THE UNOFFICIAL NOTE NO.1/5471520/2022 DATED 28.10.2022 ISSUED BY THE REVENUE DEPARTMENT. Annexure R7(d) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT IN SLP(C)NOS.20587-20588 OF 2008 DATED 01.05.2017 .

Annexure R7(e) TRUE COPY OF THE RELEVANT EXTRACT OF THE NOTE FILE PERTAINING TO ANNEXURE A7 ORDER AS PER FILE NO.HEDNL2/103/2022-HEDN.

Annexure R7(f) TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT.

Annexure R7(g) TRUE COPY OF THE KERALA SURVEY AND LAND RECORDS SUBORDINATE SERVICE SPECIAL RULES ISSUED AS PER G.O(P)NO.545/66/REV.DATED 30.09.1996. Annexure R7(h) TRUE COPY OF THE MINUTES OF THE MEETING DATED 21.03.2024 OF THE DISPUTE RESOLUTION COMMITTEE Annexure R7(i) TRUE COPY OF THE REPORT DATED NIL SUBMITTED BY THE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:339:- 2025:KER:53298 COMMITTEE HEADED BY THE ADDITIONAL CHIEF SECRETARY, PLANNING TO THE DISPUTE RESOLUTION COMMITTEE.

Annexure R7(j) TRUE COPY OF THE MINUTES OF THE MEETING OF THE DISPUTE RESOLUTION COMMITTEE DATED 17.05.2024. Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P1(a) TRUE COPY OF THE MA FILED FOR JOINING TOGETHER Exhibit P1(b) TRUE COPY OF THE MA(EKM) 1533/2023 FILED FOR DIRECTION BY APPLICANTS IN THE OA Exhibit P1(c) TRUE COPY OF THE MA(EKM) 1590/2023 FILED FOR IMPLEADING BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P3(a) TRUE COPY OF THE MA(EKM)1220/2024 FILED FOR PRODUCING ADDITIONAL DOCUMENTS BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P4 TRUE COPY OF THE REPLY STATEMENT ON BEHALF OF THE RESPONDENT NO. 6 IN OA(EKM) 1541 OF 2023 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 1541/2023 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:340:- 2025:KER:53298 APPENDIX OF OP(KAT) 204/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DIPLOMA IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY JOINT CONTROLLER OF TECHNICAL EXAMINATION KERALA, THE STATE BOARD OF TECHNICAL EDUCATION DATED 23.05.2013 Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/HEDN DATED 08.02.2021.

Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT. Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THORUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL.

Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR( (CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT.

Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:341:- 2025:KER:53298 (COMPUTER NO.2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE- E DEPARTMENT.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS ALONG WITH TYPED COPY Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 29.01.2024 IN OA (EKM) 118/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 5 AND 6 IN OA (EKM) 118/2024 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 118/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:342:- 2025:KER:53298 APPENDIX OF OP(KAT) 205/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING ISSUED TO THE APPLICANT BY THE VICE CHANCELLOR OF UNIVERSITY OF KERALA DATED 01.03.2017 Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-

E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:343:- 2025:KER:53298 ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA 299/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 19.02.2024 IN OA 299/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENTS Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 299/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:344:- 2025:KER:53298 APPENDIX OF OP(KAT) 206/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING ISSUED TO THE APPLICANT BY VICE CHANCELLOR OF UNIVERSITY OF CALICUT DATED 16.12.2015 Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019.

Annexure A3 TRUE COPY OF THE GO(RT)NO.235/2021/HEDN DATED 08.02.2021 .

Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT. Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM.

Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS/DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL .

Annexure A10                   TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE
                               POST     OF    JUNIOR     INSTRUCTOR     (SURVEYOR)

(CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023.

Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT. Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:345:- 2025:KER:53298 (COMPUTER NO.2049655).

Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER.

Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT BEARING NO.REV- E1/48/2022-REV.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.

Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS ALONG WITH TYPED COPY Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.

Annexure A18 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE APPLICANT BEARING NO.P1164230 ISSUED ON 26.05.2016.

Annexure A19 TRUE COPY OF THE AADHAR CARD OF THE APPLICANT BEARING NUMBER XXXXXXXXXX4447.

Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 09.02.2024 IN OA (EKM) 220/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 5 AND 6 IN OA (EKM) 220/2024 Exhibit P4(a) TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 4 IN OA (EKM) 220/2024 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 220/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:346:- 2025:KER:53298 APPENDIX OF OP(KAT) 219/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE TABLE SHOWING THE EXPECTED MARKS IN THE WRITTEN TEST CONDUCTED BY THE KERALA PUBLIC SERVICE COMMISSION WITH RESPECT TO CATEGORY NO.692/2022, QUALIFICATIONS AND REGISTERATION NUMBER OF THE APPLICANTS WITH RESPECT TO CATEGORY NO.692/2022 PREPARED BY THE APPLICANTS Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-

-:347:- 2025:KER:53298 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.

Annexure A15(c) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 4 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(d) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 5 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(e) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 6 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(f) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 7 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(g) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 8 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(h) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 9 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(i) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 10 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:348:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(j) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 11 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(k) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 12 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(l) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 13 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(m) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 14 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(n) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 15 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(o) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 16 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(p) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 17 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(q) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 18 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(r) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 19 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(s) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 20 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(t) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 21 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(u) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 22 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:349:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(v) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 23 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(w) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 24 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(x) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 25 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(y) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 26 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(z) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 27 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 28 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ab) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 29 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ac) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 30 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ad) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 31 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ae) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 32 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(af) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 33 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ag) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 34 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:350:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(ah) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 35 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ai) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 36 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 37 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ak) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 38 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(al) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 39 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(am) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 40 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(an) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 41 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ao) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 42 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(ap) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 43 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 44 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ar) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 45 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(as) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 46 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:351:- 2025:KER:53298 Annexure A15(at) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 47 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(au) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 48 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(av) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 49 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 50 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ax) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 51 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ay) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 52 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(az) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 53 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ba) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 54 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 55 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 56 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 57 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (be) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 58 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:352:- 2025:KER:53298 Annexure A15 (bf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 59 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 60 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 61 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 62 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 63 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 64 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 65 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 66 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 67 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 68 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 69 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(bq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 70 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:353:- 2025:KER:53298 Annexure A15 (br) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 71 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 72 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 73 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 74 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 75 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 76 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 77 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (by) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 78 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 79 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ca) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 80 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 81 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 82 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:354:- 2025:KER:53298 Annexure A15(cd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 83 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ce) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 84 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 85 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 86 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ch) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 87 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ci) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 88 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 89 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ck) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 90 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(cl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 91 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 92 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 93 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (co) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 94 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:355:- 2025:KER:53298 Annexure A15 (cp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 95 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 96 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 97 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 98 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ct) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 99 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 100 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 101 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 102 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 103 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 104 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 105 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(da) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 106 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:356:- 2025:KER:53298 Annexure A15(db) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 107 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 108 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE Annexure A15(dd) APPLICATION STATUS OF THE APPLICANT NO. 109 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(de) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 110 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(df) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 111 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 112 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.113 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(di) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.114 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.115 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.116 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.117 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.118 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:357:- 2025:KER:53298 Annexure A15(dn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.119 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(do) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.120 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.121 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.122 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.123 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ds) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.124 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.125 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(du) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.126 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.127 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.128 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.129 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.130 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:358:- 2025:KER:53298 Annexure A15(dz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.131 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ea) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.132 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.133 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ec) ANNEXURE A15 (EC) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.134 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ed) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.135 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ee) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.136 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ef) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.137 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.138 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.139 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ei) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.140 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ej) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.141 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ek) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.142 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:359:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (el) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.143 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (em) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.144 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (en) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.145 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.146 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ep) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.147 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.148 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (er) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.149 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (es) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.150 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (et) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.151 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.152 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ev) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.153 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ew) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.154 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:360:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ex) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.155 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ey) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.156 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ez) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.157 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.158 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.159 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.160 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.161 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fe) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.162 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ff) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.163 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.164 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.165 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.166 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:361:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.167 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.168 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.169 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.170 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.171 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.172 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.173 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.174 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.175 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.176 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ft) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.177 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.178 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:362:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.179 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.180 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(fx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.181 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.182 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.183 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ga) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.184 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.185 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.186 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.187 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ge) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.188 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.189 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.190 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:363:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.191 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.192 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.193 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.194 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.195 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.196 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(gn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.197 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4 TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA 154/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 154/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 651/2024 FILED BY THE ADDITIONAL RESPONDENTS IN OA 154/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:364:- 2025:KER:53298 Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 7TH RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 154/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:365:- 2025:KER:53298 APPENDIX OF OP(KAT) 224/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE CERTIFICATE DATED 07.11.2018 ISSUED BY MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP NO 183240000008976 Annexure A2 A TRUE COPY OF THE NOTIFICATION OF THE 1ST RESPONDENT DATED 29.12.2018 CAT. NO. 247/18 Annexure A3 A TRUE COPY OF THE RANKED LIST (RELEVANT PAGES) DATED 13.04.2021 LIST NO.130/2021/ERXV, CAT.NO.247/18 Annexure A4 A TRUE COPY OF THE APPOINTMENT CHART SHOWING PARTICULARS OF ADVICE MADE TO IRRIGATION AND PWD DEPARTMENT AS DOWNLOADED FROM THE OFFICIAL WEBSITE RE III (1) 2376/ 219 CAT. NO. 247/18 DATED 16.01.2024 Annexure A5 A TRUE COPY OF THE ORDER DATED 06.02.2024 IN OA (EKM) 1416/2020 ISSUED BY THE KERALA ADMINISTRATIVE TRIBUNAL THIRUVANANTHAPURAM ADDITIONAL BENCH AT ERNAKULAM Annexure A6 A TRUE COPY OF THE INTERIM ORDER OF THE HIGH COURT DATED 01.03.2024 IN OP ( KAT ) NO. 94/2024 Annexure A7 A TRUE COPY OF THE STATUS OF POST STATEMENT AS DOWNLOADED FROM THE OFFICIAL SITE OF 1ST RESPONDENT Exhibit P1 A TRUE COPY OF THE INTERIM ORDER DATED 22.2.2024 IN OP [ KAT ] 81/2024 Exhibit P2 A TRUE COPY OF THE ORIGINAL APPLICATION 898/2024 WITH ANNEXURES ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL THIRUVANANTHAPURAM Exhibit P3 . A TRUE COPY OF THE ORDER OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM DATED 30.8.2024 IN OA 898/2024 Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 25.3.2025 IN IA 2/2025 IN OP KAT 330/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:366:- 2025:KER:53298 APPENDIX OF WA 1614/2022 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. RESPONDENT ANNEXURES Annexure-R7(a) True copy of the relevant extract of rank list for the post of Operator in Kerala Water Authority. Annexure-R7(c) True copy of the relevant extract of the prospectus for admission to Diploma Programmes through Lateral Entry for the year 2021-22 Annexure-R7(d) True copy of online RTI application addressed to the State Public Information Officer (Neeru Wadhwa in the Directorate General of Training) by one Muhammed Shefeeq P.M. Annexure-R7(e) True copy of the online RTI reply dated 07.10.2022 Annexure-R7(f) True copy of letter No.DT/3052/2021-F1 dated 07.10.2021 of the Training Director to one Smt.Haritha M. Annexure-R7(g) True copy of letter No.DT/3291/2022-F1 dated 03.08.2022 of the State Public Information Officer to one Ranjana V.K. Annexure-R7(h) True copy of the relevant extract of the file (No.DT2602/2022-F1) communicated as per Annexure- R7(g) Annexure-R7(i) True copy of G.O.(Rt)No.1171/2022/HEDN dated 30.07.2022.

Annexure-R7(j) True copy of G.O(Rt)No.924/2022/ HEDN dated 18.06.2022.

Annexure-R7(k) True copy of G.O.(Rt) No.176/2021/H.Edn dated 01.02.2021 Annexure-R7(l) True copy of G.O.(Rt) No.923/2022/HEDN dated 18.06.2022 RESPONDENT EXHIBITS EXHIBIT R7a TRUE COPY OF THE RELEVANT EXTRACTS OF THE RANKED LIST NO. 76/2023/ERIV (CAT.NO. 211/2020) PUBLISHED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 07.02.2023.

Exhibit R7b TRUE COPY OF THE RELEVANT EXTRACTS OF THE ORDER NO. KWA-JB/496/2023-D5 DATED 15.07.2023 OF THE 1ST PETITIONER Exhibit R7c TRUE COPY OF THE RELEVANT EXTRACTS OF THE ORDER NO. KWA-JB/496/2023-D5 DATED 15.07.2023 OF THE 2ND O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:367:- 2025:KER:53298 PETITIONER.

Annexure R16(a) A TRUE COPY OF SSLC CERTIFICATE OF THE APPLICANT DATED 28-03-2023 Annexure R16(b) A TRUE COPY OF PROVISIONAL NATIONAL TRADE CERTIFICATE OF THE APPLICANT DATED 07-07-2000 Annexure R16(c) A TRUE COPY OF RELEVANT PAGES OF RANK LIST NO 76/2023/ERIV Annexure R16(d) A TRUE COPY OF COMMUNICATION DATED 29-09-2022 ISSUED FROM DIRECTORATE OF GENERAL TRAINING Annexure R16(e) A TRUE COPY OF COMMUNICATION DATED 30-01-2022 ISSUED BY THE SECRETARY, PUBLIC SERVICE COMMISSION TO THE DISTRICT OFFICER, PUBLIC SERVICE COMMISSION, OBTAINED UNDER RIGHT TO INFORMATION ACT, ALONG WITH TRANSLATION Annexure R16(f) A TRUE COPY OF GOVERNMENT ORDER BEARING NO. GO(MS) NO. 21/2017/LBR DATED 30-03-2017 ALONG WITH TRANSLATION Annexure R16(g) A TRUE COPY OF GOVERNMENT ORDER BEARING NO. GO (MS) NO. 56/2020/LBR DATED 15/12/2020 ALONG WITH TRANSLATION Annexure R16(h) A TRUE COPY OF ORDER DATED 01-05-2017 IN SLP(C) 20587-20588 OF 2008 Annexure R16(i) A TRUE COPY OF JUDGEMENT DATED 21-07-2022 IN WA 1246 OF 2021 RESPONDENT ANNEXURES ANNEXURE R11(d) TRUE COPY OF THE RELEVANT PAGES OF THE PROCEEDINGS NO. KWA-JB/496/2023-E5 DATED 15.07.2023 OF THE DEPUTY CHIEF ENGINEER.

ANNEXURE R11(e) TRUE COPY OF THE ONLINE RTI REQUEST SUBMITTED BY THE ADDITIONAL 7TH RESPONDENT ANNEXURE R11(f) TRUE COPY OF THE REPLY DATED 10.10.2022 ISSUED BY THE DGT RECEIVED BY THE 7TH RESPONDENT THROUGH RTI ONLINE FROM THE OFFICIAL WEBSITE OF DGT. ANNEXURE R11(g) TRUE COPY OF THE COMMUNICATION NO. DT/3052/2021- F1 DATED 07.10.2021 ISSUED BY THE DIRECTOR OF TRAINING.

ANNEXURE R11(h) TRUE COPY OF THE MINUTES OF THE PSC NO.

P.R.(1)06/2023/G.V/4(1) DATED 23.01.2023. ANNEXURE R11(i) TRUE COPY OF THE COMMUNICATION NO. A8-3/3/2023- KPSC(3) DATED 21.03.2023 ISSUED BY THE PSC TO THE TECHNICAL EDUCATION DEPARTMENT.

ANNEXURE R11(j) TRUE COPY OF THE REPLY NO. GR9-1/50003/2018-KPSC DATED 26.05.2023 ISSUED BY THE PSC.

ANNEXURE R11(k) TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:368:- 2025:KER:53298 Annexure- R230(g) A true copy of G.O(Rt)No.924/2022/ HEDN dated 18.06.2022 Annexure- R230(h) A true copy of G.O.(Rt)No.176/2021/H.Edn dated 01.02.2021 Annexure- R230(i) A true copy of G.O.(Rt) No.923/2022/HEDN dated 18.06.2022 Annexure- R230(a) True copy of online RTI application addressed to the same State Public Information Officer (Neeru Wadhwa in the Directorate General of Training) by one Muhammed Shefeeq P.M. Annexure- R230(b) A true copy of that RTI reply dated 07.10.2022 Annexure- R230(c) True copy of letter No.DT/3052/2021-F1 dated 07.10.2021.

Annexure- R230(d) True copy of letter No.DT/3291/2022-F1 dated 03.08.2022 Annexure- R230(e) A true copy of the relevant extract of the fille (No.DT2602/2022-F1) communicated as per Annexure- R230(d) Annexure- R230(f) A true copy of G.O.(Rt) No.1171/2022/HEDN dated 30.07.2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:369:- 2025:KER:53298 APPENDIX OF OP(KAT) 81/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. ANNEXURE A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

ANNEXURE A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.

SHIJIN.M.U. ANNEXURE A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. ANNEXURE A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

ANNEXURE A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A11 TRUE COPY OF G.O.(RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. ANNEXURE R6 (a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022.

ANNEXURE R6 (b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.

ANNEXURE R6 (c)                TRUE COPY OF THE DECISION TAKEN BY THE KERALA
                               PUBLIC      SERVICE      COMMISSION        AS      NO.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:370:- 2025:KER:53298 O.R.(1)06/2023/G.N.14(1) DATED 23.01.2023. EXHIBIT P1 TRUE COPY OF THE O.A.(EKM.) NO. 1416/2020 FILED BY THE RESPONDENTS 1 TO 8 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM, (ADDITIONAL BENCH AT ERNAKULAM) DATED 21.07.2021. EXHIBIT P2 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.207 OF 2021 IN O.A. (EKM.) NO. 1416/2020 FILED FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS ALONG WITH ITS ANNEXURES DATED 26.01.2021.

ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

EXHIBIT P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.

1053/2023 IN O.A. (EKM.) NO. 1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS ALONG WITH ITS ANNEXURE DATED 16.06.2023. EXHIBIT P4 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 21.12.2023.

EXHIBIT P4(a) TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 25.10.2021.

EXHIBIT P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION M.A. (EKM.) NO. 1713/2021 IN O.A. (EKM.) NO. 1416/2021 FOR IMPLEADING DATED 30.10.2021.

EXHIBIT P6 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2021 FILED BY THE 5TH REPSONDENT.

EXHIBIT P7 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS IN O.A.(EKM.) NO. 1416/2020.

EXHIBIT P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM.) NO. 1416/2020 DATED 01.11.2022 ALONG WITH ITS ANNEXURES.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 18.02.2003 IN O.P. NO. 14736 OF 2001 OF THIS HON'BLE COURT. EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 OF THIS HON'BLE COURT. EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 IN W.P.(C) NO. 36709/2008 OF THIS HJON'BLE COURT.

EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013 IN W.P.(C) NO. 12250/2010 OF THIS HON'BLE COURT.

EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 OF THIS HON'BLE COURT. EXHIBIT P14 TRUE COPY OF THE ORDER IN S.L.P. (C) NOS. 14697- O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:371:- 2025:KER:53298 14698/2020 DATED 01.02.2021 PASSED BY THE HON'BLE SUPREME COURT OF INDIA.

EXHIBIT P15 TRUE COPY OF THE ORDER DATED 16.03.2021 IN REVIEW PETITION (CIVIL) NOS. 254-255/2021 IN S.L.P. (CIVIL) NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT OF INDIA.

EXHIBIT P16 TRUE COPY OF THE ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021 ISSUED BY THE 9TH RESPONDENT.

EXHIBIT P17 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

EXHIBIT P18 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

EXHIBIT P19 TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS) NO.

50/2022/HEDN DATED 21.01.2022.

EXHIBIT P20 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

EXHIBIT P21 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1416/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM).

EXHIBIT P22 TRUE COPY OF THE ORDER DATED 19.12.2023 IN S.L.P. (CIVIL) NOS. 28321-28322/2023 OF THE HON'BLE SUPREME COURT OF INDIA.

EXHIBIT P23 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.

DATED 28.01.2023.

EXHIBIT P24 TRUE COPY OF THE ORDER G.O.(MS) NO. 232/71/PD DATED 12.08.1971.

RESPONDENT EXHIBITS Exhibit R1(a) True copy of GO(Rt)No. 231/2023/HEdn dated 20.02.2023 Exhibit R1(b) True copy of the minutes of the Departmental Dispute Resolution Committee meeting dated 21.03.2024 Exhibit R1(c) True copy of the report of Additional Chief Secretary, Planning Department Exhibit R1(d) True copy of the minutes of the Departmental Dispute Resolution Committee dated 17.05.2024 RESPONDENT ANNEXURES Annexure A23 (a) TRUE COPY OF THE APPLICATION DATED 07/01/2019 SUBMITTED BY THE APPLICANT BEFORE THE 13TH RESPONDENT IN THE OP (KAT) Annexure A23(b) TRUE COPY OF THE RANK LIST NO. 130/2021/ERXV ISSUED BY THE 13TH RESPONDENT IN OP(KAT) DATED NIL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:372:- 2025:KER:53298 Exhibit R42-A A TRUE COPY OF THE CERTIFICATE ISSUED BY THE INDUSTRIAL TRAINING DEPARTMENT, GOVERNMENT OF KERALA Exhibit R42-B A TRUE COPY OF THE GOVERNMENT ORDER DATED 19.05.2007, ISSUED BY THE INDUSTRIAL TRAINING DEPARTMENT, GOVERNMENT OF KERALA, RECOGNIZING SCVT AS EQUIVALENT TO NTC PETITIONER EXHIBITS EXHIBIT P25 TRUE COPY OF THE ORDER G.O.(RT.) NO.

1341/2024/HEDN DATED 26.10.2024.

EXHIBIT P26 TRUE COPY OF THE COMMUNICATION NO.P3/1825/2020 DATED 02.11.2020 SEND BY THE JOINT DIRECTOR TO THE DIRECTOR, TECHNICAL EDUCATION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:373:- 2025:KER:53298 APPENDIX OF OP(KAT) 94/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A2 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A4 TRUE COPY OF THE RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure A5 TRUE COPY OF THE QUERY UNDER RTI ACT SUBMITTED SRI.SHIJIN M.U. Annexure A6 TRUE COPY OF THE REPLY LETTER NO.IDS1(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT.

Annexure A7 TRUE COPY OF THE PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERIV DATED 16.11.2020 FOR SELECTION TO THE POST OF GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

Annexure A9 TRUE COPY OF THE RANKED LIST NO.130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF THE RANKED LIST NO.159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT MA FOR JOINGING TOGETHER Annexure A11 TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2 ND RESPONDENT Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure R6(b) TRUE COPY OF THE ORDER G.O(RT)NO.57/2023/LBR DATED 17.1.2023 ISSUED BY THE LABOUR AND SKILLA (C) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:374:- 2025:KER:53298 DEPARTMENT.

Annexure R6 (c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R(1)06/2023/GN 4(1) DATED 23.01.2023.

Exhibit P1 TRUE COPY OF THE MEMORANDUM OF THE OA (EKM)NO.1416/2020 Exhibit P2 TRUE COPY OF THE M.A(EKM)NO.1053/2023 IN O.A(EKM)NO.1416/2020.

Exhibit P3 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2021 FILED BY THE KPSC Exhibit P4 TRUE COPY OF THE REJOINDER DATED 28.04.2021 TO THE REPLY STATEMENT FILED BY THE PSC Exhibit P5 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN OA 1416/2020 Exhibit P6 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 Exhibit P7 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 IN OA 1416/2020 Exhibit P8 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 TO 54 IN OA 1416/2020 Exhibit P9 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS NO.56 TO 64 IN OA 1416/2020 Exhibit P10 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A(EKM)NO.1416/2020 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:375:- 2025:KER:53298 APPENDIX OF OP(KAT) 102/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.

SHIJIN.M.U Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.

Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.

Annexure A11 TRUE COPY OF G.O.(RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022.

AnnexureR6(b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.

P.R.(1)06/2023/G.N.4(1) DATED 23.01.2023. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:376:- 2025:KER:53298 Exhibit P1 TRUE COPY OF AMENDED O.A.(EKM) NO. 1416 OF 2020 FILED BY RESPONDENTS 1 TO 8 ALONG WITH THE ANNEXURES AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF M.A.(EKM) NO. 207 OF 2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P3 TRUE COPY OF M.A.(EKM) NO. 1053 OF 2023 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P4 TRUE COPY OF THE M.A.(EKM) NO. 87 OF 2023 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P5 TRUE COPY OF THE M.A.(EKM) NO. 1713 OF 2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P6 TRUE COPY OF THE REPLY STATEMENT FILED BY THE KERALA PUBLIC SERVICE COMMISSION DATED 25.01.2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE SAID M.A.(EKM) NO. 1645 OF 2021 FOR IMPLEADING FILED BY THE 1ST PETITIONER AND OTHERS IN O.A.(EKM) NO. 1416 OF 2020 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM) NO. 1416 OF 2020 ALONG WITH THE ANNEXURES AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P9 TRUE COPY OF THE SAID M.A. FOR IMPLEADING FILED BY THE 2ND PETITIONER AND OTHERS IN O.A.(EKM) NO. 1416 OF 2020 ON 01.11.2022 AS ON THE FILES OF THE KERALA HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P10 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS TO THE REPLY STATEMENT OF THE 5TH RESPONDENT IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P11 TRUE COPY OF THE CERTIFICATE OF DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING WITH REGISTER NO. 13018542 DATED 30.12.2017 ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM TO THE 1ST PETITIONER Exhibit P11 (a) TRUE COPY OF THE CERTIFICATE OF DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEER WITH REGISTER NO. 13014408 DATED 07.12.2017 ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM TO THE 2ND PETITIONER Exhibit P12 TRUE COPY OF THE ADVICE MEMO NO. RE III (1) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:377:- 2025:KER:53298 2376/2019 DATED 04.06.2021 ISSUED BY THE ERNAKULAM REGIONAL OFFICE OF THE 13TH RESPONDENT TO THE 1ST PETITIONER Exhibit P13 TRUE COPY OF THE MEMO NO. A6-19525/2021(88) DATED 03.08.2021 ISSUED BY THE 11TH RESPONDENT TO THE 1ST PETITIONER Exhibit P13(a) TRUE COPY OF THE APPOINTMENT ORDER NO.

EB5/5876/2021 DATED 31.07.2021 ISSUED BY THE 10TH RESPONDENT TO THE 2ND PETITIONER Exhibit P14 TRUE COPY OF THE G.O.(RT.) NO. 235/2021/HEDN DATED 08.02.2021 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P15 TRUE COPY OF THE G.O.(RT.) NO. 1677/2021/H.EDN DATED 16.12.2021 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P16 TRUE COPY OF G.O.(RT.) NO. 1717/2021/H.EDN DATED 24.12.2021 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P17 TRUE COPY OF G.O.(MS.) NO. 50/2022/H.EDN DATED 21.01.2022 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P18 TRUE COPY OF G.O.(RT.) NO. 1171/2022/H.EDN DATED 30.07.2022 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P19 TRUE COPY OF THE RELEVANT PORTIONS OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES (EVENING) IN THE POLYTECHNIC COLLEGES UNDER THE DIRECTORATE OF TECHNICAL EDUCATION (2014-15) ISSUED BY THE DEPARTMENT OF TECHNICAL EDUCATION Exhibit P20 TRUE COPY OF THE PROSPECTUS FOR B.TECH LATERAL ENTRY COURSE 2017-2018 ISSUED BY THE DIRECTOR OF TECHNICAL EDUCATION Exhibit P20(a) TRUE COPY OF G.O.(MS.) NO. 156/2002/H.EDN DATED 13.11.2002 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P21 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A.(EKM) NO. 1416 OF 2020 PASSED BY THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:378:- 2025:KER:53298 APPENDIX OF OP(KAT) 127/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT Annexure -A2 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT Annexure-A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT Annexure-A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT Annexure-A5 TRUE COPY OF QUERRY UNDER RTI ACT SUBMITTED BY SRI.SHIJIN.M.U Annexure-A6 TRUE COPY OF REPLY LETTER NO.IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure-A7 TRUE COPY OF PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure-A8 TRUE COPY OF PROBABILITY LIST NO.31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER GRADE III(CIVIL)/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT Annexure-A9 TRUE COPY OF RANKED LIST NO.130/2021/ERXV DATED 13.04.2021 FOR THE POST OF II GRADE OVERSEER GRADE III(CIVIL)/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT ISSUED BY THE 5TH RESPONDENT Annexure-A10 TRUE COPY OF THE RANKED LIST NO,159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT ISSUED BY THE 5TH RESPONDENT Annexure-A11 TRUE COPY OF GO(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT Annexure-R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure-R6(b) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R.(1)06/2023/G.N.14(1) DATED 23.01.2023 Annexure-R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:379:- 2025:KER:53298 NO.P.R.(1)06/2023/G.N.14(1) DATED 23.01.2023 Exhibit-P1 TRUE COPY OF THE ORIGINAL APPLICATION(EKM) NO.1416 OF 2020 FILED BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit-P2 TRUE COPY OF MISCELLANEOUS APPLICATION NO.207/2021 FILED FOR ACCEPTING ADDITIONAL DOCUMENTS Exhibit-P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.1053/2023 FOR ACCEPTING ADDITIONAL DOCUMENTS Exhibit-P4 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 13TH RESPONDENT (5TH RESPONDENT IN OA) DATED 25.01,2021 Exhibit-P5 TRUE COPY OF THE REJOINDER DATED 28.04.2021 FILED BY RESPONDENTS 1 TO 8 (APPLICANTS IN OA) TO THE REPLY FILED BY 5TH RESPONDENT.

Exhibit-P6 TRUE COPY OF THE REPLY STATEMENT DATED 13.10.2023 FILED BY RESPONDENTS NO.14 TO 19 (ADDL.R6-11 IN OA) Exhibit-P7 TRUE COPY OF THE ORDER OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL DATED 06.02.2024 IN O.A. (EKM) 1416 OF 2020 Exhibit-P8 TRUE COPY OF THE MEMORANDUM OF REVIEW APPLICATION, RA(EKM) NO.7/2024 FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

Exhibit-P9 TRUE COPY OF THE ORDER DATED 07.03.2024 IN R.A(EKM) NO. 7 OF 2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit-P10 TRUE COPY OF THE ORDER G.O (RT) NO 1677/2021/HEDN DATED 16.12.2021 ISSUED BY THE SECRETARY, HIGHER EDUCATION DEPARTMENT Exhibit-P11 TRUE COPY OF THE ORDER G.O ( RT) NO 1717/2021/HEDN DATED 24.12.2021 ISSUED BY THE SECRETARY, HIGHER EDUCATION DEPARTMENT Exhibit-P12 TRUE COPY OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLY TECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION FOR THE YEAR 2021-22 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:380:- 2025:KER:53298 APPENDIX OF OP(KAT) 129/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. ANNEXURE A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 3RD APPLICANT.

ANNEXURE A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.

SHIJIN.M.U. ANNEXURE A6 TRUE COPY OF REPLY LETTER NO. IDS 1(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. ANNEXURE A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.

ANNEXURE A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

EXHIBIT P7 TRUE COPY OF THE R.A. (EKM.) NO. 05/2024 IN O.A. (EKM.) NO. 1286/2020 FILED BY THE PETITIONERS DATED 26.02.2024.

ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1286/2020 PASSED BY THE HON'BLE TRIBUNAL.

ANNEXURE RA2 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

235/2021/HEDN DATED 08.02.2021.

ANNEXURE RA3 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:381:- 2025:KER:53298 ANNEXURE RA4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

ANNEXURE RA5 TRUE COPY OF THE ORDER G.O.(MS) NO. 50/2022/HEDN DATED 21.01.2022.

ANNEXURE RA6 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

ANNEXURE RA7 TRUE COPY OF THE ORDER DATED 19.12.2023 IN S.L.P. NOS. 28321-28322 OF 2023 OF THE HON'BLE SUPREME COURT.

EXHIBIT P1                     TRUE COPY OF THE O.A. (EKM.) NO. 1286/2020 BEFORE
                               THE      KERALA      ADMINISTRATIVE      TRIBUNAL,

THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM) DATED 29.07.2021.

EXHIBIT P2 TRUE COPY OF THE M.A EKM 507/2021 FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS FILED UNDER RULE 7(3) OF THE KERALA ADMINISTRATIVE TRIBUNAL (PROCEDURE) RULES, 2010 DATED 26.01.2021 ALONG WITH ITS ANNEXURES.

EXHIBIT P3 TRUE COPY OF THE M.A.EKM 206/2021 FOR STAY FILED BY RESPONDENTS 1 TO 8 ALONG WITH EXT.P2. EXHIBIT P4 TRUE COPY OF THE REPLY STATEMENT DATED 19.01.2021 FILED BY THE 13TH RESPONDENT PUBLIC SERVICE COMMISSION.

EXHIBIT P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS TO THE REPLY STATEMENT OF THE 5TH RESPONDENT DATED 28.04.2021.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1286/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 07.03.2024 IN R.A. (EKM.) NO. 5/2024 IN O.A. (EKM.) NO. 1286/2020. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:382:- 2025:KER:53298 APPENDIX OF OP(KAT) 154/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.

SHIJIN M.U Annexure A6 TRUE COPY OF REPLY LETTER NO. IDS I(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/ TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A11 TRUE COPY OF THE ORDER IN G.O.[RT] NO.57/2023/LBR DATED 17/1/2023 Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure R6(b) TRUE COPY OF THE ORDER G.O.[RT]NO.57/2023/LBR DATED 17/1/2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R.(1)06/2023/G.N./4(1) DATED 23/01/2023 Annexure RA1 TRUE COPY OF THE ORDER DATED 6/2/2024 IN O.A. [EKM] O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:383:- 2025:KER:53298 NO.1416/2020 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM.

Annexure RA2 TRUE COPY OF THE PROSPECTUS OR ADMISSION FOR DIPLOMA PROGRAMME THROUGH LATERNAL ENTRY TO POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION Annexure RA3 TRUE COPY OF THE REPLY DATED 27/10/2021 GIVEN BY THE CHIEF MINISTER IN REPLY TO THE QUESTION GIVEN BY SHAFFI PARAMBIL IN THE 3RD MEETING OF 15TH KERALA LEGISLATIVE ASSEMBLY UPLOADED IN THE WEBSITE OF THE KERALA LEGISLATIVE ASSEMBLY Exhibit P1 TRUE COPY OF THE AMENDED ORIGINAL APPLICATION IN O.A.[EKM] NO.1416/2020 DATED 21/7/2021 ALONG WITH THE ANNEXURES FILED BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P1 (a) MISCELLANEOUS APPLICATION NO 1053 OF 2023 FOR PRODUCTION AND ACCEPTANCE OF ADDL. DOCUMENTS Exhibit P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH RESPONDENT DATED 25/1/2021 Exhibit P3 TRUE COPY OF THE REJOINDER DATED 28/4/2021 FILED BY THE APPLICANTS Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENTS 6 TO 11 DATED 1/11/2022 ALONG WITH THE ANNEXURES Exhibit P5 TRUE COPY OF THE COMMON ORDER IN O.A. [EKM] NO.1416/2020 AND O.A.[EKM] NO.1286/2020 DATED 6/2/2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P6 TRUE COPY OF THE R.A.[EKM] NO.8/2024 DATED 22/2/2024 OF THE HON'BLE ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM ALONG WITH ANNEXURES Exhibit P7 TRUE COPY OF THE ORDER IN R.A.[EKM] NO.8/2024 FILED BY THE PETITIONERS BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN O.P. [KAT]NO.81/2024 DATED 22/2/2024 OF THE HON'BLE HIGH COURT OF KERALA Exhibit P9 G.O.[RT] NO.1171/2022/HEDN DATED 30/07/2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:384:- 2025:KER:53298 APPENDIX OF OP(KAT) 172/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A4 TRUE COPY OF THE RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure A5 TRUE COPY OF THE QUERY UNDER RTI ACT SUBMITTED BY SRI. SHIJIN M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

Annexure A10 TRUE COPY OF THE RANKED LIST NO.159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.

Annexure A11 TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILL DEPARTMENT.

Annexure RA1 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A(EKM)NO.1416/2020 PASSED BY THIS HON'BLE TRIBUNAL.

Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.NO.696/2022.

Annexure R6( b) TRUE COPY OF THE ORDER G.O(RT)NO.57/2023/LBR DATED 17.122023 ISSUED BY THE LABOUR AND SKILLS (C) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:385:- 2025:KER:53298 DEPARTMENT Annexure R6(c ) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO. P.R(1)06/2023/GN 4(1) DATED 23.01.2023.

Exhibit P1 TRUE COPY OF THE MEMORANDUM OF O.A(EKM)NO.1416/2020 TOGETHER WITH ANNEXURES Exhibit P2 TRUE COPY OF M.A(EKM)NO.1053/2023 IN O.A(EKM)NO.1416/2020 Exhibit P3 TRUE COPY OF THE MEMORANDUM OF R.A.NO.11/2024 FILED BY THE PETITIONERS ALONG WITH ANNEXURE. Exhibit P4 TRUE COPY OF THE ORDER DATED 26.03.2024 IN R.A.NO.11/2024.

Exhibit P5 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2024 FILED BY THE KPSC Exhibit P6 TRUE COPY OF THE REJOINDER DATED 28.04.2021 TO THE REPLY STATEMENT FILED BY THE KPSC Exhibit P7 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENT 6 TO 11.

Exhibit P9 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 Exhibit P10 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 12 TO 54.

Exhibit P11 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 56 TO 64 Exhibit P12 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A.(EKM)NO.1416/2020 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM.

Exhibit P13 TRUE COPY OF APPOINTMENT CHART NO.

R1A(2)4149/20/GW OF HARBOUR ENGINEERING DEPARTMENT DATED 16.03.2024.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:386:- 2025:KER:53298 APPENDIX OF OP(KAT) 176/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022, CAT. NO. 696/2022.

ANNEXURE A2 TRUE COPY OF THE CERTIFICATE OF THE 1ST APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021.

ANNEXURE A3 TRUE COPY OF THE CERTIFICATFE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016.

ANNEXURE A4 TRUE COPY OF THE CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 28.02.2019.

ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.

ANNEXURE A7 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT ANNEXURE A8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.

ANNEXURE A9 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.

ANNEXURE A11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.A. NO. 254-255/2021.

ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021.

ANNEXURE A14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

ANNEXURE A15 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

ANNEXURE A16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

50/2022/HEDN DATED 21.02.2022.

ANNEXURE A17 TRUE COPY OF THE ADMIT CARD WITH REG. NO. 1019855 ISSUED TO THE 1ST APPLICANT.

ANNEXURE A18 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 2ND O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:387:- 2025:KER:53298 APPLICANT WITH REG. NO. 1015218.

ANNEXURE A19 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 3RD APPLICANT WITH REG. NO. 1018035.

ANNEXURE A20 TRUE COPY OF THE SHORT LIST PL.NO.03/2024/ROE, CAT NO. 696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION.

ANNEXURE A21 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

57/2023/LBR DATED 17.01.2023.

ANNEXURE A22 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.

DATED 28.01.2023.

ANNEXURE A23 TRUE COPY OF THE NOTIFICATION NO.

P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

ANNEXURE A24 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.

232/71/PD DATED 12.08.1971.

EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 486/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 02.04.2024 IN O.A. (EKM.) NO. 486/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITNAL BENCH AT ERNAKULAM) DISMISSING THE ORIGINAL APPLICATION.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:388:- 2025:KER:53298 APPENDIX OF OP(KAT) 185/2024 PETITIONER ANNEXURES ANNEXURE A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022.

ANNEXURE A2 THE TRUE COPY OF THE G.O. NO. 57/2023 LBR DATED 17.01.2023.

ANNEXURE A3 THE TRUE COPY OF THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION.

ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023 PASSED BY THIS HON'BLE TRIBUNAL.

ANNEXURE RA2 TRUE COPY OF THE B.TECH.CERTIFICATE OF THE 1ST APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021.

ANNEXURE RA3 TRUE COPY OF THE B.TECH. CERTIFICATE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016.

ANNEXURE RA4 TRUE COPY OF THE B.TECH. CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 28.02.2019.

ANNEXURE RA5 TRUE COPY OF THE JUDGMENT DATED 18.02.2003 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT OF KERALA. ANNEXURE RA6 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 OF THE HON'BLE HIGH COURT OF KERALA.

ANNEXURE RA7 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 193/2012 OF THE HON'BLE HIGH COURT OF KERALA.

ANNEXURE RA8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013 OF THE HON'BLE HIGH COURT OF KERALA. ANNEXURE RA9 TRUE COPY OF THE JUDGMENT DATED 15.09.020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE RA10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NO. 14697-14698/2020 OF THE HON'BLE SUPREME COURT. ANNEXURE RA11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. NO. 254-255/2021 OF THE DIVISON BENCH OF THE HON'BLE HIGH COURT OF KERALA.

ANNEXURE RA12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

ANNEXURE RA13 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021.

ANNEXURE RA14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:389:- 2025:KER:53298 ANNEXURE RA15 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

ANNEXURE RA16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

50/2022/HEDN DATED 21.02.2022.

ANNEXURE RA17 TRUE COPY OF THE PROFILE PAGE OF THE 1ST APPLICANT EVIDENCING THAT THE APPLICANT IS INVITED TO APEAR FOR A WRITTEN TEST WITH REG. NO. 1019855 ISSUED BY THE PSC.

ANNEXURE RA18 TRUE COPY OF THE PROFILE PAGE OF THE 2ND APPLICANT WITH REG. NO. 1015218 EVIDENCING THAT THE APPLICANT IS INVITED BY THE PSC TO APEAR FOR A WRITTEN TEST.

ANNEXURE RA19 TRUE COPY OF THE PROFILE PAGE OF THE 3RD APPLICANT WITH REG. NO. 1018035 EVIDENCING THAT THE APPLICANT IS INVITED BY THE PSC TO APEAR FOR A WRITTEN TEST .

ANNEXURE RA20 TRUE COPY OF THE SHORT LIST PL.NO.03/2024/ROE, CAT. NO. 696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION.

ANNEXURE RA21 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

57/2023/LBR DATED 17.01.2023.

ANNEXURE RA22 TRUE COPY OF THE ORDER NO. 311/13/2022/H.EDN.

DATED 28.01.2023 OF THE 1ST RESPONDENT. ANNEXURE RA23 TRUE COPY OF THE NOTIFICATION NO.

P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

ANNEXURE RA24 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.

232/71/PD DATED 12.08.1971.

EXHIBIT P1                     TRUE COPY OF THE O.A. (EKM.) NO. 199/2023 BEFORE
                               THE      KERALA      ADMINISTRATIVE      TRIBUNAL,

THIRUVANANTHAPURAM DATED 30.01.2023. EXHIBIT P2 TRUE COPY OF THE R.A. (EKM.) NO. 13/2024 IN O.A. (EKM.) NO. 199/2023 FILED BY THE PETITIONERS DATED 26.03.2024.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 09.04.2024 IN R.A. (EKM.) NO. 13/2024 IN O.A. (EKM.) NO. 199/2023 OF THE KERALA ADMINISTRATIVE TRIBUNAL.

RESPONDENT EXHIBITS Exhibit R7 (a) TRUE COPY OF THE G.O.(RT) NO. 1717/2021/H.EDN DATED 24.12.2021 Exhibit R7 (b) TRUE COPY OF THE G.O.(RT) NO. 1677/2021/HEDN DATED 16.12.2021 Exhibit R7 (c) TRUE COPY OF THE G.O.(RT) NO. 1171/2022/HEDN DATED 30.07.2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:390:- 2025:KER:53298 Exhibit R7 (d) TRUE COPY OF THE COMMUNICATION NO. KTU/ASST1 (ACADEMIC/5077/2019 Exhibit R7 (e) TRUE COPY OF THE G.O.(MS) 232/71/PD DATED 12.08.1971 Exhibit R7(f) TRUE COPY OF THE COMMUNICATION NUMBER P3/58/2021 DATED 15.02.2021 ISSUED BY THE JOINT DIRECTOR IN CHARGE OF THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Exhibit R7(g) TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Exhibit R7(h) TRUE COPY OF THE TAMIL NADU MUNICIPAL ENGINEERING SUBORDINATE SERVICE RULES 1970 Exhibit R7(i) TRUE COPY OF THE GAZETTED NOTIFICATION RNI NO.

27009/1973 DATED 28.09.2016 ISSUED BY THE MIZORAM GAZETTE Exhibit R7(j) TRUE COPY OF THE RECRUITMENT RULES, SUPPLEMENT TO THE GAZETTE NO.49 OF THE 5TH DECEMBER 2023 PUBLISHED BY THE AUTHORITY OF GOVERNMENT OF PUDUCHERRY Exhibit R7(k) TRUE COPY OF THE NOTIFICATION NO. 14/2022 DATED 07.09.2022 ISSUED BY THE TELANGANA STATE PUBLIC SERVICE COMMISSION, HYDERABAD Exhibit R7(l) TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 5TH RESPONDENT Exhibit R7(m) TRUE COPY OF THE APPLICATION DATED 09.01.2023 SUBMITTED BY THE THIRD-PARTY APPLICANT NO. 1 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(n) TRUE COPY OF THE APPLICATION DATED 01.01.2023 SUBMITTED BY THIRD PARTY APPLICANT NO. 2 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(o) TRUE COPY OF THE APPLICATION DATED 31.01.2023 SUBMITTED BY THIRD PARTY APPLICANT NO. 3 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(p) TRUE COPY OF THE RELEVANT PAGES OF THE SHORTLIST NO. 03/2024/ROE DATED 05.03.2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:391:- 2025:KER:53298 APPENDIX OF OP(KAT) 226/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 30.04.2021, CAT. NO. 135/2021.

ANNEXURE A2 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A3 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.

ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT.

ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.

ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A7 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.

ANNEXURE A8 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.

ANNEXURE A9 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

ANNEXURE A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021.

ANNEXURE A11 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

50/2022/HEDN DATED 21.02.2022.

ANNEXURE A14 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO. 492/22/ER XVI, CAT. NO. 135/2021 ISSUED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 16.08.2022.

ANNEXURE A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

57/2023/LBR DATED 17.01.2023.

ANNEXURE A16 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.

DATED 28.01.2023 OF THE 1ST RESPONDENT. ANNEXURE A17 TRUE COPY OF THE NOTIFICATION NO.

P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:392:- 2025:KER:53298 ANNEXURE A18 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.

232/71/PD DATED 12.08.1971.

EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 552/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 05.04.2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM) DISMISSING THE ORIGINAL APPLICATION. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:393:- 2025:KER:53298 APPENDIX OF OP(KAT) 301/2024 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022 Annexure A2 THE TRUE COPY OF THE G.O. NO. 57/2023 LBR DATED 17.01.2023.

Annexure A3 THE TRUE COPY OF THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION.

ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023 PASSED BY THIS HON'BLE TRIBUNAL.

Annexure RA2 TRUE COPY OF THE G.O.(RT) NO. 1717/2021/H.EDN DATED 24.12.2021 Annexure RA3 TRUE COPY OF THE G.O(RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure RA4 TRUE COPY OF THE G.O.(RT) NO.1171/2022/HEDN DATED 30.07.2022 Annexure RA5 TRUE COPY OF THE COMMUNICATION NO. KTU/ASST1 (ACADEMIC)/5077/2019 DATED 12.07.2022 Annexure RA6 TRUE COPY OF THE G.O(MS) 232/71/PD DATED 12.08.1971 Annexure RA7 TRUE COPY OF THE COMMUNICATION NUMBER P3/58/2021 DATED 15.02.2021 ISSUED BY THE JOINT DIRECTOR IN CHARGE OF THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH TO DIRECTOR OF TECHNICAL EDUCATION DEPARTMENT Annexure RA8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure RA9 TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU MUNICIPAL ENGINEERING SUBORDINATE SERVICE RULES 1970 Annexure RA10 TRUE COPY OF THE GAZETTED NOTIFICATION RNI NO.

27009/1973 DATED 28.09.2016 ISSUED IN THE MIZORAM GAZETTE Annexure RA11 TRUE COPY OF THE RELEVANT PAGES OF THE RECRUITMENT RULES, SUPPLEMENT TO THE GAZETTE NO.49 OF THE 5TH DECEMBER 2023 PUBLISHED BY THE AUTHORITY OF GOVERNMENT OF PUDUCHERRY Annexure RA12 TRUE COPY OF THE NOTIFICATION NO.14/2022 07.09.2022 ISSUED BY THE TELANGANA STATE PUBLIC SERVICE COMMISSION HYDERABAD O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:394:- 2025:KER:53298 Annexure RA13 TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 5TH RESPONDENT Annexure RA14 TRUE COPY OF THE APPLICATION DATED 09.01.2023 SUBMITTED BY THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA15 TRUE COPY OF THE APPLICATION DATED 01.01.2023 SUBMITTED BY THE APPLICANT NO. 2 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA16 TRUE COPY OF THE APPLICATION DATED 31.01.2023 SUBMITTED BY THE APPLICANT NO. 3 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA17 TRUE COPY OF THE RELEVANT PAGES OF THE SHORT LIST NO. 03/2024/ROE DATED 05.03.2024 OF THE CATEGORY NO. 696/2022 ISSUED BY THE ERNAKULAM REGIONAL OFFICE OF KPSC Annexure RA18 TRUE COPY OF THE RELEVANT PAGES OF THE KERALA PUBLIC WORKS DEPARTMENT MANUAL, REVISED DRAFT ISSUED BY THE GOVERNMENT OF KERALA Exhibit P1 TRUE COPY OF THE O.A. (EKM.) NO. 199/2023 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, DATED 30.01.2023 ALONG WITH ANNEXURES AND MISC. APPLICATIONS Exhibit P2 TRUE COPY OF THE R.A. (EKM.) NO. 16/2024 IN O.A. (EKM.) NO. 199/2023 FILED BY THE PETITIONERS DATED 04.06.2024.

Misc Application MISCELLANEOUS APPLICATION MA(EKM)837/2024 FOR JOINING TOGETHER Exhibit P3 TRUE CERTIFIED COPY OF THE FINAL ORDER DATED 08.07.2024 IN RA (EKM) 16/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:395:- 2025:KER:53298 APPENDIX OF OP(KAT) 302/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.

Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.

SHIJIN.M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A11 TRUE COPY OF G.O (RT. ) NO. 57/2023/LBR DATED 17.01.3023 ISSUED BY THE 2ND RESPONDENT. Annexure R6 (a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022 Annexure R6 (b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.

Annexure R6 (c)                TRUE COPY OF THE DECISION TAKEN BY THE KERALA
                               PUBLIC      SERVICE      COMMISSION      AS     NO.

O.R.(1)06/2023/G.N.14(1) DATED 23.01.2023. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:396:- 2025:KER:53298 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 1416/2020 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF MISCELLANEOUS APPLICATION NO.

1053/2023 IN O.A. (EKM.) NO. 1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS ALONG WITH ITS ANNEXURE DATED 16.06.2023 Exhibit P3 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 21.12.2023 Exhibit P3(a) TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 25.10.2021 Exhibit P4 TRUE COPY OF THE M.A. (EKM) NO 1713 OF 2021 DATED 3.11.2021 Exhibit P5 A TRUE COPY OF THE SAID REPLY STATEMENT FILED BY KERALA PUBLIC SERVICE COMMISSION DATED 25.01.2021 Exhibit P6 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS IN O.A. (EKM.) NO. 1416/2020 DATED 28.04.2021 Exhibit P7 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM.) NO. 1416/2020 DATED 01.11.2022 Exhibit P8 A TRUE COPY OF THE COMMON ORDER IN O.A (EKM) 1416 OF 2020 DATED 6/2/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:397:- 2025:KER:53298 APPENDIX OF OP(KAT) 324/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26/07/2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A2 TRUE COPY OF NOTIFICATION DATED 29/12/2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A3 TRUE COPY THE NOTIFICATION DATED 29/12/2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT IN THE O.A.(EKM).NO.1416/2020 Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.SHIJIN.M.U Annexure A6 TRUE COPY OF REPLY LETTER NO.IDSI (4)/437/2020/GW DATED 25/02/2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT IN THE O.A. (EKM).NO.1416/2020 Annexure A7 TRUE COPY OF THE PROBABILITY LIST NO.33/2020/ERXV DATED 24/11/2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERXV DATED 16/11/2020 FOR SECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.

Annexure A9                    TRUE COPY OF RANKED LIST NO.130/2021/ERXV DATED
                               13/04/2021   FOR     THE    POST    OF    III   GRADE
                               OVERSEER/TRACER     IN    PUBLIC    WORKS/IRRIGATION

DEPARTMENT DATED 13/04/2021 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A10 TRUE COPY OF RANKED LIST NO.159/2021/ERVI DATED 26/04/2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III/(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26/04/2021 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A11 TRUE COPY OF G.O.(RT.).NO.57/2023/LBR DATED 17/01/2023 ISSUED BY THE 2ND RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure R6(a) TRUE COPY OF REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT IN O.A.(EKM).NO.1416/2020 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:398:- 2025:KER:53298 Annexure R6(b) TRUE COPY OF THE ORDER G.O.(RT).NO.57/2023/LBR DATED 17/01/2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.

Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.O.R.1506/2023/ G.N.14(1) DATED 23/01/2023 Exhibit P1 TRUE COPY OF THE O.A.(EKM).NO.1416/2020 DATED 21/07/2021 FILED BY THE RESPONDENTS NOS.1 TO 8 HEREIN IN THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P2 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.207 OF 2021 IN O.A.(EKM).NO.1416/2020 FILED FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS ALONG WITH ITS ANNEXURES DATED 26/01/2021 Exhibit P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.1053/2023 IN O.A.(EKM).NO.1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS Exhibit P4 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A.(EKM).NO.1416/2020 DATED 25/10/2021 Exhibit P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION M.A. (EKM).NO.1713/2021 IN O.A.(EKM).ZNO.1416/2021 FOR IMPLEADING DATED 30/10/2021 Exhibit P6 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPELADING FILED IN O.A.(EKM).NO.1416/2020 DATED 21/12/2023 Exhibit P7 TRUE COPY OF THE REPLY STATEMENT DATED 25/01/2021 FILED BY THE 5TH RESPONDENT IN O.A.(EKM).NO.1416/2020 Exhibit P8 TRUE COPY OF THE REJOINDER DATED 28/04/2021 FILED BY THE RESPONDENTS NOS.1 TO 8 HEREIN IN O.A.(EKM).NO. 1416/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P9 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM).NO.1416/2020 DATED 01/11/2022 Exhibit P10 TRUE COPY OF THE ORDER DATED 06/02/2024 OF THE KERALA ADMINISTRATIVE TRIBUNAL IN O.A.(EKM).NO.1416/2020 Exhibit P11 TRUE COPY OF THE REVIEW APPLICATION NO.9/2024 DATED 03/03/2024 FILED BY THE PETITIONER HEREIN IN THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P12 - TRUE COPY OF THE ORDER DATED 09/04/2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL IN REVIEW APPLICATION NO.9/2024 Exhibit P13 TRUE COPY OF THE JUDGMENT DATED 18/02/2003 OF THIS HON'BLE COURT IN O.P.NO.14736/2001& 24713/2001 Exhibit P14 TRUE COPY OF THE JUDGMENT DATED 17/06/2008 OF THIS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:399:- 2025:KER:53298 HON'BLE COURT IN W.P.(C).NO.16255/2008 Exhibit P15 TRUE COPY OF THE JUDGMENT 04/08/2015 OF THIS HON'BLE COURT IN W.A.NO.466/2013 Exhibit P16 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 02/12/2016 IN SPECIAL LEAVE PETITION AS CC NO.17522/2016 Exhibit P17 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 01/02/2021 IN SPECIAL LEAVE TO APPEAL NOS.14697-14698/202 Exhibit P 18 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 16/03/2021 IN R.P© NOS.254-255/2021 Exhibit P19 TRUE COPY OF THE G.O (RT).NO.235/2021/H.EDN.DATED 08/02/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P20 TRUE COPY OF THE G.O (RT).NO.1677/2021/H..EDN.

DATED 16/12/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P21 TRUE COPY OF THE G.O (RT).NO.1717/2021/H.EDN.

DATED 24/12/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P22 TRUE COPY OF THE G.O (RT).NO.50/2022/H.EDN.DATED 21/01/2022 ISSUED BY THE 9TH RESPONDENT Exhibit P23 TRUE COPY OF THE G.O (RT).NO.1171/2022/H.EDN.

DATED 30/07/2022 ISSUED BY THE 9TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:400:- 2025:KER:53298 APPENDIX OF OP(KAT) 330/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.

Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 3RD APPLICANT Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.

SHIJIN M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL) OVERSEER GRADE III (CIVIL)/ TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF GRADE III OVERSEER / TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANK LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL) OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Exhibit P 1 TRUE COPY OF THE O.A (EKM) NO. 1286/2020 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF THE M.A. (EKM) NO. 507/2021 DATED 27.01.2021 Exhibit P3 TRUE COPY OF THE SAID M.A. (EKM) 206 OF 2021 DATED 27.01.2021 Exhibit P4 . A TRUE COPY OF THE SAID REPLY STATEMENT DATED 25.01.2021 Exhibit P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:401:- 2025:KER:53298 IN O.A. (EKM.) NO. 1286/2020 DATED 19.01.2021 Exhibit P6 A TRUE COPY OF THE COMMON ORDER IN O.A (EKM) 1286 OF 2020 DATED 06.02.2024 RESPONDENT EXHIBITS Exhibit R13(a) TRUE COPY OF THE DISABILITY CERTIFICATE NO.930/2013 DATED 21.08.13 ISSUED BY DISTRICT HOSPITAL, PALAKKAD Exhibit R13(b) TRUE COPY OF THE ADVICE MEMO NO.R1A(2) 4149/20/GW DATED 16.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION Exhibit R13(c) TRUE COPY OF THE LETTER NO.R1A(2) 4149/20/GW DATED 26.06.24 (WRONGLY QUOTED AS 26.06.23) ISSUED BY THE PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:402:- 2025:KER:53298 APPENDIX OF OP(KAT) 359/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT. Annexure A1(a) TRUE COPY OF THE ADMISSION TICKET ISSUED TO THE APPLICANT BY THE 6TH RESPONDENT BEARING REGISTRATION NO.Z1017557 Annexure A1(b) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY DATED 17.08.2019.

Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/H.EDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021.

Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021.

Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS/DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL.

Annexure A10                   TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE
                               POST     OF     JUNIOR     INSTRUCTOR     (SURVEYOR)

(CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT.

Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023.

Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023 .

Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:403:- 2025:KER:53298 Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN (COMPUTER NO.2049655).

Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER.

Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.

Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.

Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS.

Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.

Annexure R7(a) TRUE COPY OF THE QUERY UNDER THE RTI ACT DATED 25.07.2022 SUBMITTED BY ONE ABHIJITH T.G TO THE DIRECTORATE GENERAL OF TRAINING UNDER THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP ALONG WITH TYPED COPY.

Annexure R7(b) TRUE COPY OF THE REPLY ISSUED BY THE DIRECTORATE GENERAL OF TRAINING DATED 29.08.2022 TO ANNEXURE R7(A) ALONG WITH TYPED COPY.

Annexure R7(c) TRUE COPY OF THE UNOFFICIAL NOTE NO.1/5471520/2022 DATED 20.10.2022 ISSUED BY THE REVENUE DEPARTMENT. Annexure R7(d) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT IN SLP(C)NOS.20587-20588 OF 2008 DATED 01.05.2017 .

Annexure R7(e) TRUE COPY OF THE RELEVANT EXTRACT OF THE NOTE FILE PERTAINING TO ANNEXURE A7 ORDER AS PER FILE NO.HEDNL2/103/2022-HEDN.

Annexure R7(f) TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT.

Annexure R7(g) TRUE COPY OF THE KERALA SURVEY AND LAND RECORDS SUBORDINATE SERVICE SPECIAL RULES ISSUED AS PER G.O(P)NO.545/66/REV.DATED 30.09.1996. Annexure A18 TRUE COPY OF THE COMMUNICATION NO.P3/58/2021 DATED 15.02.2021 SUBMITTED BY THE JOINT DIRECTOR, STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH TOGETHER WITH THE RELEVANT PAGES OF THE REPORT.

Annexure A18(a) TRUE COPY OF THE DETAILS REGARDING STATE INSTITUTE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:404:- 2025:KER:53298 OF TECHNICAL TEACHERS TRAINING & RESEARCH, KALAMASSERY DOWNLOADED FROM THEIR OFFICIAL WEBSITE WWW.SITTTRKERALA.AC.IN.

Annexure A18(b) TRUE COPY OF THE G.O(RT)NO.123/2023/HEDN DATED 24.01.2023 ISSUED BY HIGHER EDUCATION DEPARTMENT. Annexure A19 TRUE COPY THE BEST CONTRACT SURVEYOR AWARD 2024- EDUCATION DETAILS TABLE PREPARED BY THE APPLICANT USING THE DETAILS AVAILABLE IN THE EMPLOYMENT EXCHANGE.

Annexure A20 TRUE COPY OF THE PROCEEDINGS NO.DSLR/3644/2023-B1 DATED 22.02.2024 ISSUED BY THE SURVEY DIRECTOR. Annexure A21 TRUE COPY OF THE NOTIFICATION CAT.NO.707/2022 DATED 31.12.2022 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.

Annexure A22 TRUE COPY OF THE JUDGMENT DATED 16.08.2006 IN WPC 4179 OF 2005.

Annexure A23 TRUE COPY OF THE TABLE PREPARED BY THE APPLICANT SHOWING 17 POSTS IN WHICH THE PERSONS WITH ITI CAN COMPETE FOR DIRECT RECRUITMENT.

Annexure A24 TRUE COPY OF THE RELEVANT PAGES OF THE SYLLABUS OF SEMESTER SYSTEM FOR THE TRADE OF SURVEYOR UNDER CRAFTSMEN TRAINING SCHEME CTS 1 YEAR/2 SEMESTERS REDESIGNED IN 2014 BY THE GOVERNMENT OF INDIA, MINISTRY OF LABOUR & EMPLOYMENT (DGE&T). Annexure A25 TRUE COPY OF THE G.O(RT)NO.1062/2024/RD DATED 21.03.2024.

Annexure A26 TRUE COPY OF THE G.O(RT)NO.1171/2022/HEDN DATED 30.07.2022.

Annexure A27 TRUE COPY OF THE COMMUNICATION NO.KTU/ASST1(ACADEMIC)/5077/2019 ISSUED BY THE REGISTRAR OF THE APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY DATED 12.07.2022 TO THE ADDITIONAL CHIEF SECRETARY, HIGHER EDUCATION DEPARTMENT. Annexure A28 TRUE COPY OF THE G.O(MS)232/71/PD DATED 12.08.1971.

Annexure A29 A TRUE COPY OF THE RTI REQUEST NO.DEGOT/R/E/24/00311 SUBMITTED BY SREEDEVI B TO THE DIRECTOR GENERAL OF TRAINING .

Annexure A30 TRUE COPY OF THE REPLY ISSUED ON 03.05.2024 WITH RESPECT TO THE QUERY HAVING REGISTRATION NUMBER DEGOT/R/E/24/00311 DOWNLOADED FROM THE RTI ONLINE WEBSITE OF GOVERNMENT OF INDIA.

Annexure A31 TRUE COPY OF THE RELEVANT PAGES OF G.O.MS/586 DATED 01.07.1965 NOTIFIED BY THE REVENUE DEPARTMENT. Annexure A32 TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCE BASED CURRICULUM, SURVEYOR (DURATION 2 YEARS) CRAFTSMAN TRAINING SCHEME (CTS) NSQF LEVEL-5 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:405:- 2025:KER:53298 ISSUED BY THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP, DIRECTORATE GENERAL OF TRAINING, GOVERNMENT OF INDIA.

Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA(EKM) 53/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 11.01.2024 IN OA (EKM) 53/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE ADOPTION MEMO FILED BY THE COUNSEL FOR THE ADDITIONAL RESPONDENTS 8 AND 9 TO ADOPT THE REPLY STATEMENT IN OA(EKM) 1541 OF 2023 Exhibit P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO THE REPLY FILED BY ADDITIONAL RESPONDENTS NO. 8 AND 9 Exhibit P6 TRUE COPY OF THE ADOPTION MEMO FILED BY THE LEGAL RETAINER TO THE KERALA PUBLIC SERVICE COMMISSION ON BEHALF OF THE RESPONDENTS 5 AND 6 Exhibit P7 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO REPLY STATEMENT FILED BY RESPONDENTS R5 AND R6 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P10 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 53/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P11 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P12 TRUE COPY OF THE COMMUNICATION NO. P3/1825/2020 DATED 02.11.2020 ISSUED BY THE JOINT DIRECTOR TO THE DIRECTOR Exhibit P13 TRUE COPY OF THE COMMUNICATION NO. C4/16892/20/DTE DATED 03.03.2021 ISSUED BY THE SENIOR JOINT DIRECTOR OF TECHNICAL EDUCATION TO THE PRINCIPAL SECRETARY, HIGHER EDUCATION(L) DEPARTMENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:406:- 2025:KER:53298 APPENDIX OF OP(KAT) 413/2024 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 19.12.2017 AWARDED BY THE UNIVERSITY OF CALICUT TO APPLICANT NO. 1 Annexure A2 A TRUE COPY OF THE DIPLOMA CERTIFICATE DATED 10.07.2007 AWARDED BY THE STATE BOARD OF TECHNICAL EDUCATION TO APPLICANT NO.2 Annexure A3 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 28.10.2016 AWARDED BY THE UNIVERSITY OF CALICUT TO APPLICANT NO. 3 Annexure A4 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 14.12.2015 AWARDED BY THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY TO APPLICANT NO. 4 Annexure A5 A TRUE COPY OF THE RELEVANT PORTION PROSPECTUS ISSUED BY THE KERALA GOVERNMENT FOR CERTIFICATE EXAMINATION AND ENGINEERING PROGRAME Annexure A6 A TRUE COPY OF THE COMMUNICATION DATED 25.04.2017 IN P3/261/17 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Annexure A7 A TRUE COPY OF THE ORDER DATED 24.12.2021 PASSED BY THE DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA IN GO(RT) NO. 1717/2021/HEDN Annexure A8 A TRUE COPY OF THE ORDER DATED 30.07.2022 ISSUED BY RESPONDENT NO.1 IN NO. G.O.(RT) NO.

1171/2022/HEDN Annexure A9 A TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY RESPONDENT NO. 1 Annexure A10 A TRUE COPY OF THE JUDGMENT DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C) NO. 30350 OF 2023 Annexure A11 A TRUE COPY OF THE COMMUNICATION DATED 24.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/1917/2023 Annexure A12 A TRUE COPY OF THE COMMUNICATION DATED 29.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO. A5/2248/2023 Annexure A13 A TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 ISSUED BY RESPONDENT NO.5 IN CATEGORY NO. 247/2018 Annexure A14 A TRUE COPY OF THE RELEVANT PORTION OF THE RANK LIST ENFORCED FROM 13.04.2021 ISSUED BY RESPONDENT NO. 5 Annexure A15 A TRUE COPY OF THE ORDER DATED 01.03.2024 PASSED BY THE HON'BLE HIGH COURT IN OP (KAT) 94/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:407:- 2025:KER:53298 Joint Application JOINT APPLICATION Exhibit P1 A TRUE COPY OF OA(EKM) NO. 1301 OF 2024 ALONG WITH ENCLOSURES FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH AT ERNAKULAM IN OA(EKM)-1301/2024 Exhibit P2 CERTIFIED COPY OF THE JUDGMENT DATED 03.10.2024 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH AT ERNAKULAM IN OA(EKM)-1301/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:408:- 2025:KER:53298 APPENDIX OF OP(KAT) 419/2024 PETITIONER ANNEXURES Annexure.A1 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 1ST PETITIONER DATED 26/04/2017 ISSUED BY THE UNIVERSITY OF CALICUT.

Annexure.A2 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 2ND PETITONER DATED 18/04/2005 ISSUED BY THE UNIVERSITY OF CALICUT.

Annexure.A3 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 3RD PETITIONER DATED 27/06/2011 ISSUED BY THE MAHATMA GANDHI UNIVERSITY.

Annexure.A4 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE ANNA UNIVERSITY, CHENNAI. Annexure.A5 TRUE COPY OF THE NATIONAL TRADE CERTIFICATE OF THE 5TH PETITIONER DATED 07/11/2018 ISSUED BY SOBHA PRIVATE INDUSTRIAL TRAINING INSTITUTE, ALAPPUZHA Annexure.A6 TRUE COPY OF THE GAZATTE PUBLICATION DATED 29/12/2018 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION.

Annexure.A7 TRUE COPY OF THE RANKED LIST NO.130/2021/ERXV IN CATEGORY NO.247/2018 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.

Annexure.A8 TRUE COPY OF THE APPOINTMENT CHART PUBLISHED IN THE WEB SITE OF KERALA PUBLIC SERVICE COMMISSION. Annexure.A9 TRUE COPY OF THE APPLICATION DATED 30/03/2024 SUBMITTED BY THE 5TH APPLICANT.

Annexure.A10 TRUE COPY OF THE SAID REPLY DATED 20/04/2024 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF KERALA PUBLIC SERVICE COMMISSION.

Annexure.A11 TRUE COPY OF THE DETAILS OF VACANCIES OBTAINED FROM THE WEBSITE OF KERALA PUBLIC SERVICE COMMISSION. Annexure.A12 TRUE COPY OF THE ORDER DATED 06/02/2024 IN OA(EKM) NO.1416/2020 OF THIS HON'BLE TRIBUNAL. Annexure.A13 : TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024IN OP(KAT) NO.94/2024 OF THE HON'BLE HIGH COURT. Exhibit.P1 TRUE COPY OF OA (EKM) NO.956/2024 FILED BY THE PETITIONERS BEFORE THE KERALA STATE ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM DATED 11/07/2024. Exhibit.P2 TRUE COPY OF THE ORDER IN OA (EKM) 956/2024 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM DATED 17.07.2024.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:409:- 2025:KER:53298 APPENDIX OF OP(KAT) 434/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022 IN CATEGORY NO. 692/2022.

ANNEXURE A2 TRUE COPY OF THE B.TECH. DEGREE CERTIFICATE OF THE APPLICANT AWARDED BY THE UNIVERSITY OF CALICUT DATED 29.06.2015.

ANNEXURE A3 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.

ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NOS. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT.

ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.

ANNEXURE A7 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A8 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.

ANNEXURE A9 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.

ANNEXURE A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

ANNEXURE A11 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021.

ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

ANNEXURE A14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

50/2022/HEDN DATED 21.02.2022.

ANNEXURE A15 TRUE COPY OF THE SCREENSHOT DOWNLOADED FROM THE WEBSITE OF THE PUBLIC SERVICE COMMISSION REJECTING THE APPLICATION SUBMITTED BY THE APPLICANT STATING THAT THE APPLICANT HAS NO PROPER QUALIFICATION. ANNEXURE A16 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

57/2023/LBR DATED 17.01.2023.

ANNEXURE A17 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.

DATED 28.01.2023 OF THE 1ST RESPONDENT. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:410:- 2025:KER:53298 ANNEXURE A18 TRUE COPY OF THE DECISION NO. P.R.4(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

ANNEXURE A19 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.

232/71/PD DATED 12.08.1971.

EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 1298/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 07.10.2024 IN O.A. (EKM.) NO. 1298/2024 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM).

EXHIBIT P3 TRUE COPY OF THE ABOVE GOVERNMENT ORDER G.O.(MS) NO. 80/2022/RE DATED 24.03.2022.

EXHIBIT P4 TRUE COPY OF THE SAID G.O. (RT.) NO. 1062/2024/RD DATED 21.03.2024.

EXHIBIT P5 TRUE COPY OF THE SAID LETTER NO. P3/1825/2020 DATED 02.11.2020 OF THE JOINT DIRECTOR OF STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH.

EXHIBIT P6 TRUE COPY OF THE SAID LETTER NO. C4/16892/D.T.E. DATED 03.03.2021 ISSUED BY THE SENIOR JOINT DIRECTOR TO THE GOVERNMENT.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:411:- 2025:KER:53298 APPENDIX OF OP(KAT) 469/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.692/2022 FOR THE POST OF SURVEYOR GR.II DATED 31.12.2022 Annexure A2 TRUE COPY OF THE ONLINE APPLICATION OF THE APPLICANT SUBMITTED FOR THE POST OF SURVEYOR GR.II Annexure A3 TRUE COPY OF THE G.O. (RT) NO.1171/2022/HEDN DATED 30.07.2022 ISSUED BY THE GOVERNMENT.

Annexure A4 TRUE COPY OF GO (RT) NO.235/2021/HEDN DATED 08.02.2021 Annexure A5 TRUE COPY OF THE G.O.(RT) NO.1717/2021 DATED 24.12.2021.

Annexure A6                    TRUE COPY OF THE G.O. (RT) NO.57/2023/ LBR DATED
                               17.01.2023
Annexure A7                    TRUE        COPY       OF        THE        CIRCULAR
                               VIDENO.P.R(1)06/2023/G.V/4(1)    DATED    23.01.2023

ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A8 TRUE COPY OF THE G.O.(RT) NO.231/2023 HEDN DATED 20.02.2023.

Annexure A9 TRUE COPY OF THE ONLINE PROFILE OF THE APPLICANT. Annexure A10 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN O.P(KAT) NO.473/2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM IN O.A(EKM)NO.1834/2023 FILED BY THE PETITIONER TOGETHER WITH ANNEXURES.

Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 10.11.2023 IN O.A(EKM) NO.1834/2023 PASSED BY THE HON'BLE TRIBUNAL .

Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE PSC IN O.A(EKM) NO.1834/2023 DATED 09.01.2024 BEFORE THE HON'BLE TRIBUNAL.

Exhibit P4 TRUE COPY OF THE ORDER DATED 29.08.2024 IN O.A.(EKM)NO.1834/2023 PASSED BY THE HON'BLE TRIBUNAL Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP KAT 359 OF 2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:412:- 2025:KER:53298 APPENDIX OF OP(KAT) 490/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 30.04.2021,CAT.NO135/2021 Annexure A2 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO.14736/2001 OF THE HONOURABLE HIGH COURT Annexure A3 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 Annexure A4 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HONOURABLE HIGH COURT Annexure A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.

Annexure A6 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. Annexure A7 TRUE COPY OF THE ORDER DATED 16.03.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.

Annexure A8 TRUE COPY OF THE ORDER : DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.

Annexure A9 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

1171/2022/HEDN DATED 30.07.2022.

Annexure A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

235/2021/H.EDN. DATED 08.02.2021.

Annexure A11 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1677/2021/HEDN DATED 16.12.2021.

Annexure A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

1717/2021/HEDN DATED 24.12.2021.

Annexure A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.

50/2022/HEDN DATED 21.01.2022.

Annexure A14 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO. 492/22/ER XVI, CAT. NO. 135/2021 ISSUED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 16.08.2022.

Annexure A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.

57/2023/LBR DATED 17.01.2023.

Annexure A16 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.

DATED 28.01.2023 OF THE 1ST RESPONDENT. Annexure A17 TRUE COPY OF THE NOTIFICATION NO.

P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:413:- 2025:KER:53298 Annexure A18 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.

232/71/PD DATED 12.08.1971.

Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 552/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 THE TRUE COPY OF THE ORDER IN O.A (EKM) NO.552/2024 DATED 05.04.2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:414:- 2025:KER:53298 APPENDIX OF OP(KAT) 539/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022, CAT.NO.696/022 Annexure A2 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 1ST APPLICANT AWARDED-BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021 Annexure A3 TRUE COPY OF THE B,TECH DEGREE CERTIFICATE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016 Annexure A4 TRUE COPY OF THE BTECH.DEGREE CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE CALICUT UNIVERSITY DATED 28.02.2019.

Annexure A5 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P.NO.14736/2001 OF THE HON BLE HIGH COURT OF KERALA Annexure A6 TRUE COPY OFTHEJUDGMENT DATED 17.06.2008 IN W.P(C) NO.16255/2008 OF HIGH COURT OF KERALA Annexure A7 TRUE COPY OF THE JUDGEMENT DATED 04.08.2015 IN W.A.NO.1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT OF KERALA Annexure A8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W,A.NO.466/2013 OF THE HON'BLE HIGH COURT OF KERALA Annexure A9 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN OP(KAT) NO.319/2018 AND O.P.(KAT) NO.466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT OF KERALA Annexure A10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P.NOS.14697-14698/2020 OF THE HON'BLE SUPREME COURT.

Annexure A11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P.NO.254-255/2021 SUPREME COURT OF KERALA Annexure A12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT).NO.1171/2022/HEDN DATED 30.7.2022 Annexure A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.)NO235/2021/H.EDN. DATED 08.02.2021 Annexure A14 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.1677/2021/HEDN DATED16.12.2021. Annexure A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.1717/2021/HEDN DATED 24.12.2021 Annexure A16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)NO.50/2022/HEDN DATED 21.01.2022. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:415:- 2025:KER:53298 Annexure A17 TRUE COPY OF THE PROFILE PAGE WITH REG.NO.1019855 OF THE 1ST APPLICANT IN THE PORTAL OF PSC CATEGORY NO.696/22 Annexure A18 TRUE COPY OF THE PROFILE PAGE ISSUED TO THE 2ND APPLICANT WITH REG.NO.1015218 IN THE PORTAL OF PSC CATEGORY. NO.696/22 Annexure A19 TRUE COPY OF THE PROFILE PAGE OF THE 3RD APPLICANT WITH REG. NO. 108035 IN THE PORTAL OF PSC CATEGORY NO. 696/22 Annexure A20 TRUE COPY OF THE PROBABILITY LIST PL.NO.03/2024/ROE, CAT NO.696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION Annexure A21 TRUE COPY OF THE GOVEMMENT ORDER G.O.(RT.)NO.57/2023/LBR DATED 17.01.2023 Annexure A22 TRUE COPY OF THE LETTER NO.311/J3/2022/H.EDN.

DATED 28.01.2023 Annexure A23 TRUE COPY OF THE NOTIFICATION NO.P.R.(1)06/2023/GN DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.

Annexure A24 TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS.)NO.232/71/PD DATED 12,08.1971 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 486/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 A TRUE COPY OF THE ORDER IN O.A (EKM) 486 OF 2024 DATED 02.04.2024 Exhibit P3 A TRUE COPY OF THE INTERIM ORDER DATED 16.08.2024 IN OP (KAT) 330 OF 2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022

-:416:- 2025:KER:53298 APPENDIX OF OP(KAT) 321/2024 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022 CATEGORY NO. 696/2022.

Annexure A2 THE TRUE COPY OF THE G.O(RT)NO.57/2023 LBR DATED 17.01.2023.

Annexure A3 THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION NO.P.R(1)06/2023/GOV/4(1). Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 199/2023 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH IS PRODUCED Exhibit P2 A TRUE COPY OF THE SAID REPLY STATEMENT FILED BY KERALA PUBLIC SERVICE COMMISSION DATED 29.02.2024 Exhibit P3 A TRUE COPY OF THE ORDER IN O.A (EKM) 199 OF 2023 Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 25.07.2024 IN OP (KAT) 302 OF 2024

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