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Greater Bengaluru City Corporation -

Section 299 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

299. Government from time to time.

Preparation of List of Heritage Sites Including Heritage Buildings,Heritage Precincts and Listed Natural Features Areas.-(1)The Chief Commissionershall prepare and supplement a list of heritage sites including Heritage Buildings,Heritage Precincts and listed Natural Features Areas on the advice of the HeritageConservation Committee.
(2)Before being finalized, objections and suggestions of the public are tobe invited and considered.
(3)The list may be supplemented from time to time by the ChiefCommissioner upon the recommendations of the Government. When a building orgroup of buildings or natural feature areas are listed it would mean, unlessotherwise indicated, that the entire property including its entire compound / plotboundary along with all the subsidiary structures and artefacts, within the