Section 299(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(3)The list may be supplemented from time to time by the ChiefCommissioner upon the recommendations of the Government. When a building orgroup of buildings or natural feature areas are listed it would mean, unlessotherwise indicated, that the entire property including its entire compound / plotboundary along with all the subsidiary structures and artefacts, within the