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[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(6)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)to give guidance to members regarding the crops and the areas to be irrigated in a season considering Applicable Water Use Entitlement, number of rotations and irrigation interval;