Section 52(6) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
(6)Without prejudice to the generality of the provisions of sub-section (1), the Lift Irrigation Water Users' Association shall also perform the following functions, namely:-(a)to give guidance to members regarding the crops and the areas to be irrigated in a season considering Applicable Water Use Entitlement, number of rotations and irrigation interval;(b)to receive measured volume of water from the concerned Canal Officer and to supply it to the members.
