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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(ii) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(ii)A grant not less than the estimated net expenditure of pay and allowances of the staff, contingencies, supplies and services of the University other man in respect of tile activities in various organization, referred to above in clause (i).