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State of Jammu-Kashmir - Section

Section 37 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

37. Government Grants.

- The Government shall every year make the following lump sum grants to the University, namely :-
(i)A grant not less than the expenditure incurred in the State of Jammu and Kashmir on such of the activities of tile institutions of Agriculture, Animal Husbandry and other Government Debarments as are transferred to the University.
(ii)A grant not less than the estimated net expenditure of pay and allowances of the staff, contingencies, supplies and services of the University other man in respect of tile activities in various organization, referred to above in clause (i).
(iii)A grant to meet such additional items of expenditure recurring and non-recurring as the Government deem necessary for the functioning of tile University.