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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(4) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(4)Any shortfall of the reservations made under sub-rule (2) of this rule due to non-availability of adequate number of suitable candidates in a particular years shall be carried forward to subsequent year(s).