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State of Assam - Section

Section 11 in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

11. Appointment on Promotion.

(1)Subject to suitability as may be decided by the Board and by the Appointing Authority as set forth in Rule 12 and also subject to possessing such qualification as may be prescribed by the Government from time to time, a member shall be eligible for promotion to the corresponding higher cadre in the manner hereinafter provided:-
(i)From Subordinate Engineer Grade I (Mechanical) to Foreman.
(ii)From Overseer Grade II Draftsman Grate II to Subordinate Engineer Grade I in the respective branches.
(iii)From Trained Section Assistant/Overseer Grade III to Overseer Grade II (Civil) after completion of 18 years of service of which at least 10 years of service as trained Section Assistant.
(iv)From Divisional Mechanics to Overseer Grade II (Mechanical).
(v)From Draftsman Grade III to Draftsman Grade II in the respective branches.
(vi)From untrained Section Assistant to Overseer Grade III after completion of 18 years of service.
(2)The percentage of vacancies in a cadre occurring in a year to be filled up by promotion shall be as provided herein below:-
(i) In the cadre of Foreman ... 100 per cent.
(ii) In the cadre of Subordinate Engineer Graded in a branch. 10 per cent.
(iii) In the cadre of Overseer Grade II (Civil). 100 per cent from Trained Section Assistant/Overseer GradeIII.
(iv) In the cadre of Overseer Grade II (Mechanical). 25 per cent by promotion from confirmed or regular DivisionalMechanics in the Mechanical Branch.
(v) In the cadre of Draftsman Grade II... 25 per cent.
(vi) In the cadre of Overseer Grade III... 100 per cent on promotion from untrained Section Assistant.
(3)For promotion to a cadre of the service from a Lower cadre or from another service, a member of the service shall be eligible if he has,-
(a)rendered minimum 8 years continuous service in the corresponding lower cadre from which the promotion is to be made ; and
(b)Successfully undergone the training and has passed the departmental examination as prescribed by the Government from time to time.
(4)Any shortfall of the reservations made under sub-rule (2) of this rule due to non-availability of adequate number of suitable candidates in a particular years shall be carried forward to subsequent year(s).