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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Haryana - Subsection

Section 40(2)(c) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(c)the street or roads adjoining the site with their width clearly dimensioned and with names, if any, of all existing roadside trees, lamp posts, or other features or structures likely to affect the approach to the buildings;