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State of Rajasthan - Section
Section 8 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
8.
The Fund will be regulated and administered by a Committee consisting of the following:-| 1. | Director of Primary and Secondary Education | Chairman |
| 2. | Addl. Director (Primary and Secondary) Education | Vice-Chairman |
| 3. | Inspector of Schools (one) | Member |
| 4. | Principal, Higher Secondary School (one) to be nominated byMember | Member |
| 5. | Headmaster, Hr. Section School (one)/ R.E.S.A. | Member |
| 6. | Headmaster, Secondary School (one) | Member |
| 7. | Senior Teachers (two)/ to be nominated by Member | Member |
| 8. | Second Grade Teachers (two).Teachers Association | Member |
| 9. | Third Grade teachers (two) | Member |
| 10. | Representative of Ministerial Staff (one)/ to be nominated byMinisterial Staff Association) | Member |
| 11. | Representative of Class IV (one) to be nominated by Class IVServants Association, Rajasthan | Member |
| 12. | Secretary, Board of Secondary Educations, Rajasthan, Ajmer | Member |
| 13. | Senior Accountants Officer (Hqrs.) | Treasurer |
| 14. | Dy. Director (Administration) (Hqrs). to be nominated by theDirector (Primary & Secondary) Education | Secretary |