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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The annual Transmission Charges (ATC) payable by a Transmission System User shall be computed in accordance with the following equation:
ATC = TTSC X [CL / SCL]
CL = Allotted Transmission Capacity Rights to the TransmissionSystem User
SCL = Sum of Allotted Transmission Capacity Rights to allTransmission System Users