Section 274 in The Coimbatore City Municipal Corporation Act, 1981
274. Prohibition against commencement of work without permission.
(1)The construction or re-construction of a building shall not be begun unless and until the Commissioner has granted permission for the execution of the work.(2)While granting permission under sub-section (1), the Commissioner may specify in writing, the precautions to be observed with reference to the constructions or reconstruction by the person making the application under sub-section (1) of section 272 and such person shall be responsible for the due observance of the precautions.
