Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 274] [Entire Act] State of Tamilnadu - Subsection Section 274(1) in The Coimbatore City Municipal Corporation Act, 1981 (1)The construction or re-construction of a building shall not be begun unless and until the Commissioner has granted permission for the execution of the work.