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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

UT Ladakh - Subsection

Section 34(1)(a) in The University of Ladakh Act, 2018

(a)For Associate Professors and Assistant Professors or equivalent post. - The Committee for appointment of Associate Professors and Assistant Professors shall be same as may be prescribed by the Regulations of the University Grants Commission.