(1)Save as otherwise provided in this Act, there shall be Selection Committees in the Cluster University comprising the following members for selection of teachers and officers for appointment/ recognition in the Cluster University :-(A)Committees for appointment of teachers :(a)For Associate Professors and Assistant Professors or equivalent post. - The Committee for appointment of Associate Professors and Assistant Professors shall be same as may be prescribed by the Regulations of the University Grants Commission.(b)For Professors, Associate Professors and Assistant Professors equivalent post. - The Committee for appointment of Professors, Associate Professors and Assistant Professors shall be same as may be prescribed by the Regulations of the University Grants Commission ;(B)Committee for Recognizing teachers for the Cluster University, amongst the teachers of the Higher Education Department. - The Committee for recognizing teachers for Cluster University from amongst the teachers of Higher Education Department shall consist of,-(i)Vice-Chancellor (Chairman) ;(ii)Dean of the Concerned Faculty of the University ;(iii)Subject Expert to be nominated by the Academic Council of the University ;(iv)A member of the Syndicate, nominated by the Vice-Chancellor ; and(v)Registrar.(C)Committee for appointment of the officers of the status of the Joint Registrar, Deputy Librarian and above. - The Committee for appointment of Joint Registrar and Deputy Librarian shall consist of,-(i)Vice-Chancellor (Chairman) ;(ii)Financial Advisor ;(iii)Education Advisor ;(iv)Senior most principal from amongst the constituent college of the Cluster University ; and(v)a member of the University Council, nominated by the Chancellor.(D)Committee for appointment of officers below the status of the Joint Registrar and Deputy Librarian.-The Committee for appointment of officers below the status of the Joint Registrar and Deputy Librarian shall consist of :-(i)Vice-Chancellor (Chairman) ;(ii)Financial Advisor ;(iii)Educational Advisor ;(iv)A member of the Syndicate, nominated by the Vice-Chancellor ;(v)Registrar.(2)The majority of Members shall form the quorum of the Selection Committees as provided under sub-section (1).
