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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(g) in Bihar Education Code, 1961

(g)Self-sufficiency -
(i)Is the allotment given for organising the craft work in the school enough ? If not, what is the next alternative ?
(ii)What is the percentage of self-sufficiency achieved during the last three years ?
(iii)What is the average per hour earning in the different grades ?