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[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

State of Gujarat - Subsection

Section 38A(2)(a) in The Gujarat University Act, 1949

(a)the rights conferred on such college or institution by the affiliation a [recognition or approval] [These words were substituted for the words 'or recognised' by Gujarat 6 of 1973, section 37 (2) (a).] shall stand withdrawn from the date of such contravention, and