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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(6)(ii) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(ii)The inspector of Schools (Member-Secretary in case of Senior Madrassa/Title Madrassa of Arabic College, otherwise member)- Member;