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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(6) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(6)The District Scrutiny Committee for all categories of the Venture Madrassa Educational Institutions shall be constituted with the following members namely:-
(i)The Deputy Commissioner or his nominee not below the rank of Additional Deputy Commissioner Chairman;
(ii)The inspector of Schools (Member-Secretary in case of Senior Madrassa/Title Madrassa of Arabic College, otherwise member)- Member;
(iii)The District Elementary Education Officer (Member-Secretary in case of Pre-Senior Madrassa, otherwise member)- Member;
(iv)Superintendent of a Provincialised Senior Madrassa (either serving or retired) to be nominated by the Inspector of Schools, - Member;
(v)One eminent person in the field of Madrassa Education - to be nominated by the Deputy Commissioner - Member.