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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Tamilnadu - Subsection

Section 123(iv) in Tamil Nadu Educational Inspection Code

(iv)The District Educational Officers will promptly review all the annual inspection reports received by them every month and forward copies of such reviews directly to the managing authorities of schools under public management, together with copies of the annual inspection report; copies of such reviews of schools under private management will be furnished to the managers by the Deputy Inspectors concerned. The return of the reviews in such form as may be prescribed, from time to time, shall be submitted by the District Educational Officers to the Divisional Inspectors.