Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(2)(ii) in Birsa Munda Tribal University Act, 2017 (ii)not more than three heads of the departments in the special subjects taught at degree level in the colleges and institutions;