576. Cases in which aid of District Police is always to be invoked. [§12, Act V, 1861].
- Railway Police officers will invariably ask for the cooperation of the District Police in the following cases :-(i)when a serious theft has occurred from a goods wagon or shed;(ii)when a series of thefts has occurred, or is occurring from goods wagons or sheds, of property entrusted to the railway as carrier, or of railway material, carriage fixings, etc., from station yards and carriages.
