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[Cites 0, Cited by 0] [Section 576] [Entire Act]

Bengal Presidency - Subsection

Section 576(ii) in Police Regulations, Bengal , 1943

(ii)when a series of thefts has occurred, or is occurring from goods wagons or sheds, of property entrusted to the railway as carrier, or of railway material, carriage fixings, etc., from station yards and carriages.