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Union of India - Section

Section 11 in The Central Government General Pool Residential Accommodation Rules, 2017

11. Preparation of waiting lists for various types of accommodation.

(1)A unified waiting list shall be prepared for each type of accommodation except for Type VII (General pool) and Type VIII (General pool) accommodation.
(2)A unified waiting list shall have names of the applicants applied for initial as well as for change of accommodation and shall be prepared as per entitlement for a type of accommodation.
(3)The names of applicants entitled for Type V and above accommodation shall be included in all unified waiting lists of below types of accommodation for which they are eligible.
(4)The names of applicants entitled for Types II, III, IV and IV(S) accommodation shall be included in all unified waiting lists of one type below accommodation for which they are eligible.