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[Cites 0, Cited by 0] [Section 208(9)] [Section 208] [Entire Act]

State of Assam - Subsection

Section 208(9)(c) in Assam Excise Rules, 1945

(c)A shop with average monthly sale of Country Spirit during the previous term above 1000 LPL but not exceeding 3000 LPL Rs. 30,000.00