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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Assam - Subsection

Section 208(9) in Assam Excise Rules, 1945

(9)Licence fees at the following rates for the retail sale of Country Sprit for each shop shall be realised before the grant of licence
(a)A shop with average monthly sale of Country Spirit during the previous term upto 500 LPL Rs. 10,000.00
(b)A shop with average monthly sale of Country Spirit during the previous term above 500 but not exceeding 1000 LPL Rs. 15,000.00
(c)A shop with average monthly sale of Country Spirit during the previous term above 1000 LPL but not exceeding 3000 LPL Rs. 30,000.00
(d)A shop with average monthly sale of Country Spirit during the previous term above 3000 LPL. Rs. 50,000.00