Section 1(2) in North-Eastern Hill University Act, 1973
(2)It extends to the [State of Meghalaya] [Substituted for the words 'States of Meghalaya and Nagaland' by Nagaland University Act (35 of 1989) Section 48 (6-9-94) ] and the [State of Arunachal Pradesh] [[[Union territories of Arunachal Pradesh and Mizoram] Substituted by Mizoram University Act, 2002 (8 of 2000) ]]
